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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2) in The Maharashtra Habitual Offenders Rules, 1960

(2)Settlers of one type shall not be allowed to visit another type or section of the same [* * *] [Deleted by G. N. of 15.7.1969.] settlement nor settlers of one settlement shall be allowed to visit another settlement.