Delhi High Court - Orders
Veena Bhatia vs Centre For Development Of Telematics ... on 16 February, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~31 & 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11781/2019 & CM APPL. 48356/2019
VEENA BHATIA ..... Petitioner
Through: Mr. Tariq Adeeb, Advocate
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
& ORS ..... Respondents
Through: Mr. Sandeep Chatterjee,
Mr. S.K. Maurya and Ms. Akshita Gupta,
Advocates for R-1 & 3.
Mr. Bhagvan Swarup Shukla, Central
Government Standing Counsel with
Mr. Sarvan Kumar, Advocate for UOI.
+ W.P.(C) 11788/2019 and CM APPL. 48366/2019
RASHMI JAIN ..... Petitioner
Through: Mr. Tariq Adeeb, Advocate
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT)
& ORS ..... Respondents
Through: Mr. Sandeep Chatterjee,
Mr. S.K. Maurya and Ms. Akshita Gupta,
Advocates for R-1 & 3.
Mr. Bhagvan Swarup Shukla, Central
Government Standing Counsel with
Mr. Sarvan Kumar, Advocate for UOI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 16.02.2023 Additional documents have been filed by Petitioners pursuant to order dated 16.08.2022.
In response, learned counsel for Respondents wants to file some documents.
Signature Not Verified Digitally Signed W.P.(C) 11781/2019 & connected matter Page 1 of 2 By:KAMAL KUMAR Signing Date:17.02.2023 13:11:13Let the needful be done before the next date of hearing. It is, however, made clear that the additional documents filed by the parties will be examined at the stage of final hearing with respect to their relevancy to the pleadings and the reliefs claimed in the writ petitions.
With the consent of parties, list the petitions for final hearing on 20.03.2023.
JYOTI SINGH, J FEBRUARY 16, 2023/kks W.P.(C) 11781/2019 & connected matter Page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:17.02.2023 13:11:13