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[Cites 0, Cited by 6] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(3) in Rajasthan Panchayati Raj Act, 1994

(3)All other prescribed punishments may be inflicted on the persons holding appointments on the posts encadred in the Service in a Panchayat Samiti or Zila Parishad by the District Establishment Committee.