Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(2) in The Tamil Nadu Catering Establishments Rules, 1959

(2)Every employer shall maintain a [Visitors' Book] [Substituted by S.R.O. No. A-1/76, dated the 30th December, 1975, for 'Visit book'.] in which an Inspector visiting the catering establishment may record his remarks regarding any defects that may come to his notice at the time of his inspection and shall produce it whenever required to do so by the Inspector.