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Delhi High Court - Orders

Bla Projects Pvt. Ltd vs National Highway Authority Of India on 22 April, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~25(2022)
                          *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +        OMP (ENF.) (COMM.) 72/2019
                                   BLA PROJECTS PVT. LTD                          ..... Decree Holder
                                                       Through: Mr S.K. Chaudwari, Mr Sameer
                                                       Chaudhari, Advocates.

                                                       versus

                                   NATIONAL HIGHWAY AUTHORITY
                                   OF INDIA                           ..... Judgement Debtor
                                                Through: Mr Rakesh Chaudhary, Mr Sushaar
                                                Chaudhary, Advocates.

                                   CORAM:
                                   HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                       ORDER

% 22.04.2022

1. The learned counsel appearing for the parties state that the present proceedings have been stayed by the interim orders passed by the Supreme Court.

2. At their request, list on 12.10.2022.

VIBHU BAKHRU, J APRIL 22, 2022 pkv Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:26.04.2022