Delhi High Court - Orders
Bla Projects Pvt. Ltd vs National Highway Authority Of India on 22 April, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~25(2022)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 72/2019
BLA PROJECTS PVT. LTD ..... Decree Holder
Through: Mr S.K. Chaudwari, Mr Sameer
Chaudhari, Advocates.
versus
NATIONAL HIGHWAY AUTHORITY
OF INDIA ..... Judgement Debtor
Through: Mr Rakesh Chaudhary, Mr Sushaar
Chaudhary, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 22.04.2022
1. The learned counsel appearing for the parties state that the present proceedings have been stayed by the interim orders passed by the Supreme Court.
2. At their request, list on 12.10.2022.
VIBHU BAKHRU, J APRIL 22, 2022 pkv Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:26.04.2022