Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40A(2)] [Section 40A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40A(2)(i) in The M.P. Accommodation Control Act, 1961

(i)a member of the naval, military, air or other armed forces of the Union on active duty; or