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Madhya Pradesh High Court

L&T-Case; Equipment Private Ltd. vs Additional Secretary The Union Bank Of ... on 15 July, 2014

1

Writ Petition No.11057/2012
15.07.2014

None for the petitioner.

On the earlier date also, none appeared for the petitioner in spite of issuance of SPC. The petition is dismissed for want of prosecution. (Shantanu Kemkar) (Mool Chand Garg) Judge Judge Pithawe RC