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State of West Bengal - Section

Section 29 in West Bengal Inland Fisheries Rules, 1985

29. Formation of Central Fish Production Group.

—On an application made by not less than 20 Fish Production Groups within the jurisdiction of a District Fishery Officer the Director of Fisheries may register a Central Fish Production Group. On the registration of such a Central Group, all the Fish Productions Groups within the aforesaid jurisdiction shall be affiliated to that Central Group.