Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Union of India - Subsection Section 51(2) in The Actuaries Act, 2006 (2)Subject to the provisions of sub-section (1), the Council may specify the conditions, if any, subject to which foreign qualifications relating to Actuarial science shall be recognised for the purposes of entry in the register.
