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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(7) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(7)Where by an order made, under sub-section (6),,the rights conferred by affiliation is withdrawn in whole or in part or modified, the grounds for such withdrawal or modifications shall be stated in the order.