National Green Tribunal
Kaiga Anuvidyut Sthawarad vs Nuclear Power Corporataion Of India Ltd ... on 23 March, 2022
Bench: K Ramakrishnan, K. Satyagopal
Item No.16:
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Appeal No. 14 of 2019 (SZ) &
I.A. No. 19 of 2020 (SZ)
(Through Video Conference)
IN THE MATTER OF:
Kaiga Anuvidyut Sthawarad and Ors. ...Appellant(s)
Versus
Nuclear Power Corporation of
India Ltd. (NPCIL) and Ors.
...Respondent(s)
Date of hearing: 23.03.2022.
CORAM:
HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE DR. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Appellant(s): Mr. B.S. Pai
For Respondent(s): Mr. Shivathanu Mohan for Ramasubramaniam
Associates for R1
Ms. Me. Saraswathy for R2
ORDER
1. The above case has been posted to today for hearing.
2. Learned Counsel appearing for the applicant submitted that he want to have 1 the senior engagement and want short accommodation. Post the case for hearing on 19.04.2022.
3. For hearing, post on 19.04.2022.
...................................J.M. (Justice K. Ramakrishnan) ................................E.M. (Dr. Satyagopal Korlapati) Appeal No.14/2019 7th February, 2022. AM.
2