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[Cites 0, Cited by 0] [Section 70(5)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(5)(i) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(i)the plan of the area under concession delineated on a map with boundaries duly marked along with the positions of boundary pillars with GPS readings;