Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62NH(1)] [Section 62NH] [Entire Act] State of Jharkhand - Subsection Section 62NH(1)(c) in Bihar Factories Rules, 1950 (c)The details of pre employment and periodical medical examination carried out as aforesaid shall be recorded in the Health Register in Form 24.