Section 4 in The Payment Of Gratuity (Central) Rules, 1972
4. Display of notice .-(1) The employer shall display conspicuously a notice at or near the main entrance of the establishment in bold letters in English and in a language understood by the majority of the employees specifying the name of the officer with designation authorised by the employer to receive on his behalf notices under the Act or the rules.
(2)A fresh notice shall be displayed immediately after the notice referred to in sub-rule (1) becomes illegible or requires a change.
