Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 953(12)] [Section 953] [Entire Act] State of Haryana - Subsection Section 953(12)(f) in Punjab Jail Manual (f)Bran collected in the grain godown should be issued to cattle daily or sold if in excess or requirements and not allowed to accumulate.