Section 32(2)(g) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(2)(g) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(g)if it bears a serial number or is of a design, different from the serial numbers or, as the case may be design, of the ballot papers authorised for used at the particular polling station; or

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State of Andhra Pradesh - Subsection

Section 32(2)(g) in Andhra Pradesh Farmers Management of Irrigation Systems Rules