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[Cites 0, Cited by 12] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The General Clauses Act, 1897

(6)British possession shall mean any part of Her Majestys dominions, exclusive of the United Kingdom, and where parts of those dominions are under both a Central and a Local Legislature, all parts under the Central Legislature shall, for the purposes of this definition, be deemed to be one British possession;