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State of Gujarat - Section

Section 4 in Junior Clerk, Clerk-cum-Typist, Typist, Class III, (Departmental Examination) Rules, 2012

4.

Where a candidate fails to pass the examination within the specified period and the specified chances, under these rules, he shall not be eligible for promotion to the post of Senior Clerk, Class III, unless he passes the examination as provided in Rule 5.