Section 5A(2) in The Opium Act, 1878

[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of West Bengal - Subsection

Section 5A(2) in The Opium Act, 1878

(2)Until a notification is issued under sub-section (1), the duty of excise on poppy heads produced in Uttar Pradesh shall be levied and paid at the following rates, namely :

(a)	on poppy heads exported outside Uttar Pradesh	Twenty-five paise per kilogram
(b)	on poppy heads other than those mentioned in Clause, (a)	Fifty paise per kilogram

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State of West Bengal - Subsection

Section 5A(2) in The Opium Act, 1878