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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2)(a) in Andhra Pradesh Public Libraries Act, 1960

(a)[ in the twin cities of Hyderabad and Secunrabad by Municipal corporation of Hyderabad ;] [Clause (a) was substituted by Andhra Pradesh Act No. 17 of 1964, clause (b) was omitted and clause (c), (d) and (e) are relettered as clause (b), (c) and (d) respectively by Act 17 of 1964.]