Delhi High Court - Orders
Seetangeli Bhutani vs Ajay Bhutani on 10 May, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~135
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 78/2017
SEETANGELI BHUTANI ...... Petitioner
Through:
versus
AJAY BHUTANI ...... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 10.05.2023 It is already 04:45 P.M. No time left.
List on 15.09.2023.
BY ORDER COURT MASTER MAY 10, 2023/hp Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:12.05.2023 18:11:39