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Delhi High Court - Orders

Seetangeli Bhutani vs Ajay Bhutani on 10 May, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~135
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       CONT.CAS(C) 78/2017
                                  SEETANGELI BHUTANI                                   ...... Petitioner
                                                     Through:

                                                     versus

                                  AJAY BHUTANI                                         ...... Respondent
                                            Through:
                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                     ORDER

% 10.05.2023 It is already 04:45 P.M. No time left.

List on 15.09.2023.

BY ORDER COURT MASTER MAY 10, 2023/hp Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:12.05.2023 18:11:39