Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273] [Entire Act] State of Bihar - Subsection Section 273(d) in Bihar Financial Rules, 1950 (d)Measurement books completed and returned for record during the year should also be similarly examined prior to their final record in the divisional office.
