Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Odisha - Subsection Section 70(2) in Orissa Zilla Parishad Election Rules, 1994 (2)Forms of nomination papers may be obtained from the office of the officer specified in serial No. 6 between the hours of............ and on......... (date) at...........(place).
