Madhya Pradesh High Court
Rampratap vs The State Of Madhya Pradesh on 16 March, 2018
THE HIGH COURT OF MADHYA PRADESH SA-236-2016 (RAMPRATAP Vs THE STATE OF MADHYA PRADESH) 3 Indore, Dated : 16-03-2018 As prayed by the learned counsel appearing for the appellant, list this matter after three weeks.
(NANDITA DUBEY) sh Digitally signed by RAVI SHANKAR SHRIVASTAVA Date: 2018.03.16 15:14:58 +05'30' JUDGE e ad Pr a hy ad M of rt ou C h ig H