Delhi High Court - Orders
Chetan Ram Choudhary vs Iepf Authority And Ors on 18 July, 2025
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10232/2025
CHETAN RAM CHOUDHARY .....Petitioner
Through: Mr. Fanish K. Jain, Mr. Shri Harsh,
Mr. Ritik Duggal and Mr. Abhishek
Shokeen, Advocates.
versus
IEPF AUTHORITY AND ORS .....Respondents
Through: Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Shaurya
Mani Pandey and Mr. Prithvi Raj
Dey, Advocates for R-1 & 2.
CORAM:
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 18.07.2025
1. Issue Notice. The learned Counsel for the Respondent Nos. 1 & 2 accepts Notice.
2. Let the Notice be issued to Respondent Nos. 3 & 4 by all permissible modes.
3. Let the Counter Affidavit be filed within a period of four weeks. Rejoinder thereto, if any, be filed within a period of two weeks thereafter.
4. List on 22.09.2025.
TEJAS KARIA, J JULY 18, 2025/sms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 23:22:27