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Kerala High Court

Manager,Saraswathi Aided Lp School vs State Of Kerala on 27 October, 2023

Author: T.R.Ravi

Bench: T.R.Ravi

WP(C) No.33756/2023                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                          THE HONOURABLE MR. JUSTICE T.R.RAVI
             Friday, the 27th day of October 2023 / 5th Karthika, 1945
                            WP(C) NO. 33756 OF 2023 (T)
   PETITIONER:

          MANAGER, SARASWATHI AIDED LP SCHOOL. AGED 73 YEARS. REP. BY
          SASIDHARAN S/O.KUMARAN SARASWATHI AIDED LP SCHOOL, MANATHALA,
          CHAVAKKAD P.O, THRISSUR-680506, RESIDING AT , PONNARASSERRI HOUSE,
          MANATHALA, CHAVAKKAD, THRISSUR, PIN - 680506

   RESPONDENTS:

      1. STATE OF KERALA, REP BY SECRETARY TO THE GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
         PIN - 695001
      2. DIRECTOR OF GENERAL EDUCATION, O/O DIRECTOR OF GENERAL EDUCATION,
         JAGATHI, THIRUVANANTHAPURAM, PIN - 695014
      3. DEPUTY DIRECTOR OF EDUCATION, THRISSUR O/O THE DEPUTY DIRECTOR OF
         EDUCATION THRISSUR, PIN - 680020
      4. DISTRICT EDUCATIONAL OFFICER, CHAVAKKAD O/O THE DISTRICT EDUCATIONAL
         OFFICER CHAVAKKAD, THRISSUR, PIN - 680506
      5. ASSISTANT EDUCATIONAL OFFICER, CHAVAKKAD O/O THE ASSISTANT
         EDUCATIONAL OFFICER CHAVAKKAD, THRISSUR, PIN - 679561
      6. SUB REGIONAL EMPLOYMENT OFFICER, O/O THE SUB REGIONAL EMPLOYMENT
         OFFICER, EMPLOYMENT EXCHANGE FOR THE SPECIALLY ABLED, CIVIL STATION,
         KAKKANAD, PIN - 682030

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to :
        (i) To approve the promotion of Smt.V.K.Lilly as Headmistress,
   forthwith.
        (ii) To direct the 5th respondent to approve the appointment of
   Sri.Sreerag P. Jayaram made as per Ext.P12 on daily wage basis, pending
   disposal of the above Writ Petition.
        This writ petition coming on for admission upon perusing the
   petition and the affidavit filed in support of WP(C) and upon hearing the
   arguments of M/S.M.A.FAYAZ, M.VISHNUPRIYA & C.B.ABHINAVA, Advocates for
   the petitioner and of the GOVERNMENT PLEADER, the Court passed the
   following:
                                      ORDER

The Government Pleader submits that instructions have been received. The Government Pleader to place on record a statement as per the instructions received.

Post on 06.11.2023.

Sd/- T.R.RAVI, JUDGE 27-10-2023 /True Copy/ Assistant Registrar WP(C) No.33756/2023 2/2 APPENDIX OF WP(C) 33756/2023 Exhibit P12 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SRI.SREERAG P JAYARAM DATED 01.06.2023