Calcutta High Court
Director Of Income Tax Exemp.Cal vs T.T.Charitable Trust on 4 June, 2014
Author: Arun Mishra
Bench: Arun Mishra
I.T.A.54 of 2002
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
Original Side
DIRECTOR OF INCOME TAX EXEMP.CAL.
Versus
T.T.CHARITABLE TRUST
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 4th June, 2014.
For the Appellant : Mr. P.K.Bhowmik, Advocate
For the Respondent :
THE COURT : List this matter for admission of hearing after two weeks.
(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR)