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State of Odisha - Section

Section 224 in Grama Panchayats Rules, 1968

224. Meetings of Grama Panchayat.

- The meetings of the Grama Panchayat shall be held at the office of the Grama Panchayat or at such other public place within the local area as the Sarpanch may, from time to time, determine.[Provided that no person, who is the relative of a woman member shall be allowed to participate in the meetings or interfere in the day to day business of the Grama Panchayat.] [Inserted vide Orissa Gazette Extraordinary No. 2278 dated 12.12.2002-SRO No. 981/ 2002.]