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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(ii) in The Orissa Mining and Geology Service Rules, 1976

(ii)has rendered at least seven years of service in a [Group-B] [Substituted vide O.G.No. 4 dated 26.1.2007.] post of Mineral Administration Wing of the Service :