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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(n) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(n)"Qualifying examination" means the examination as prescribed in Rule 2(l)(xiv) of the Andhra Pradesh Physical education Conduct of Common entrance test for admission into B.PEd/ U.G.D.PEd courses, Rules 2004.