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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Himachal Pradesh - Subsection

Section 118(1) in Himachal Pradesh Co-Operative Societies Rules, 1971

(1)All the documents, books and records of the society whose registration has been cancelled shall be deposited with the Registrar, or such person, or institution, as the Registrar may direct.