Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 201(7)] [Section 201] [Entire Act] State of Jharkhand - Subsection Section 201(7)(i) in Bihar Education Code, 1961 (i)Headmaster-Trained graduate (preferably having Master's degree with at least ten years' teaching experience in a high school).