Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Uttar Pradesh - Subsection Section 34(6) in The U.P. Higher Judicial Service Rules, 1975 (6)jkT;k/khu leLr lsokvksa esa v{ke O;fDr;ksa (fQftdyh gS.MhdSIM) ds fy, 2 izfr'kr dk vkj{k.k jgsxkA
