Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(k) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017 (k)"Director" means the Director, Heritage Telangana and includes any officer authorised by the Government to perform the duties of the Director;
