Supreme Court - Daily Orders
Gulab Singh Chauhan vs State Of U.P on 16 January, 2014
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CHAMBER MATTER SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRL.) NO(s). 856 OF 2013 IN SLP(CRL) 7958/2013
GULAB SINGH CHAUHAN Petitioner(s)
VERSUS
STATE OF U.P & ANR Respondent(s)
(With appln(s) for c/delay in filing review petition)
Date: 16/01/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE RANJAN GOGOI
By Circulation
Mr. T. Mahipal,Adv.
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The Review Petition is dismissed in terms of the signed order.
[ Neeta ] [ Usha Sharma]
Sr. P.A. Court Master
(Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION REVIEW PETITION (CRL.)NO(s). 856 OF 2013 IN SLP(CRL) 7958 OF 2013 GULAB SINGH CHAUHAN .... Petitioner(s) VERSUS STATE OF U.P & ANR .... Respondent(s) O R D E R Delay condoned.
We have carefully perused the Review Petition and the connected papers. We are convinced that the order against which review has been sought, does not suffer from any error apparent, warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
.............................J. [SUDHANSU JYOTI MUKHOPADHAYA] ............................J. [RANJAN GOGOI] NEW DELHI;
JANUARY 16, 2014