Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 30 in The West Bengal National University Of Juridical Sciences Act, 1999

30. Residence of students. - Every student of the University shall reside in a hostel maintained or recognized by the University or under such conditions as may be prescribed by regulations.