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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(c) in The Rajasthan Warehouses Rules, 1960

(c)the prescribed authority may waive the condition of sub- sections (a) and (b) or reduce the security amount in case of the Central Warehousing Corporation, the Rajasthan State Warehousing Corporation or any Marketing Society registered under the Rajasthan Cooperative Societies Act.