Section 6B(4)(a) in The West Bengal Scheduled Castes And Scheduled Tribes (Reservation of Vacancies in Services And Posts) Act, 1976

[Cites 0, Cited by 0] [Section 6B(4)] [Section 6B] [Entire Act]

(a)territorial jurisdiction shall, in relation to an appointing authority, mean the area to which its administrative jurisdiction extends; and

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