Delhi High Court - Orders
+ W.P. (C) 1076/2021 & Cm ... vs South Delhi Municipal Corporation on 5 August, 2021
Author: Asha Menon
Bench: Asha Menon
$~Suppl.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 1076/2021 & CM APPL.24428/2021 (by the petitioner
u/S 151 CPC for urgent directions)
GARIMA KUNDU CHAUDARY ..... Petitioner
Through Mr. Arush Kapoor,
Advocate
Versus
SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through Mr. Sanjeev Sabharwal,
Standing Counsel for SDMC
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 05.08.2021 [VIA VIDEO CONFERENCING] CM APPL.24428/2021 (by the petitioner u/S 151 CPC for urgent directions)
1. After some arguments, Mr. Arush Kapoor, learned counsel for the petitioner submits that the application may be listed before the Roster Bench on the date already fixed, i.e., 26th August, 2021.
2. The request is allowed and the application be listed before the Roster Bench on 26th August, 2021.
3. The order be uploaded on the website forthwith.
ASHA MENON, J AUGUST 05, 2021/ak Signature Not Verified Signed By:MANJEET KAUR Signing Date:05.08.2021 23:33:27