Allahabad High Court
Smt.Meena Singh W/O Shri Sudhir Kumar ... vs Shri Desh Deepak Verma Principal ... on 21 July, 2010
Author: Naravan Shukla
Bench: Naravan Shukla
Court No. - 3 Case :- CONTEMPT No. - 2129 of 2009 Petitioner :- Smt.Meena Singh W/O Shri Sudhir Kumar Singh R/O House Respondent :- Shri Desh Deepak Verma Principal Secretary Tax And Petitioner Counsel :- Chandra Shekher Pandey Hon'ble Shri Naravan Shukla.J.
Two weeks time as prayed by learned counsel for the petitioner is allowed to file the rejoinder affidavit. List thereafter.
Order Date :- 21.7.2010 Banswar