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Allahabad High Court

Smt.Meena Singh W/O Shri Sudhir Kumar ... vs Shri Desh Deepak Verma Principal ... on 21 July, 2010

Author: Naravan Shukla

Bench: Naravan Shukla

Court No. - 3

Case :- CONTEMPT No. - 2129 of 2009

Petitioner :- Smt.Meena Singh W/O Shri Sudhir Kumar Singh R/O House
Respondent :- Shri Desh Deepak Verma Principal Secretary Tax And
Petitioner Counsel :- Chandra Shekher Pandey

Hon'ble Shri Naravan Shukla.J.

Two weeks time as prayed by learned counsel for the petitioner is allowed to file the rejoinder affidavit. List thereafter.

Order Date :- 21.7.2010 Banswar