Section 253(2)(b) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

[Cites 0, Cited by 0] [Section 253(2)] [Section 253] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 253(2)(b) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(b)remaining to:

(i)individual applicants other than retail individual investors; and

(ii)other investors including corporate bodies or institutions, irrespective of the number of specified securities applied for;