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[Cites 0, Cited by 0] [Section 310(1)] [Section 310] [Entire Act]

Union of India - Subsection

Section 310(1)(b) in Government of India Act, 1935

(b)make, with respect to a limited period so specified such temporary provision as he thinks fit for ensuring that, while the transition is being effected and during the period immediately following it, there are available to all governments in India and Burma sufficient revenues to enable the business of those governments to be carried on; and