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State of Tamilnadu - Section

Section 28 in Tamil Nadu Dr. Ambedkar Law University Statutes

28. Powers and duties

(a)The Controller of Examinations shall be responsible for the conduct of all University Examinations as prescribed by the authorities of the University and it shall be his/her duty to arrange with prior approval of the Vice-Chancellor the schedule for the preparation, for all University Examinations and all other matters connected with University Examinations.
(b)He/she shall be responsible for the safe custody of all papers, documents, certificates and other confidential files connected with the conduct of all University Examinations.
(c)He/she shall keep the minutes of the meeting, Board of Examiners and all committees appointed by the said Board.
(d)He/She shall counter-sign the travelling allowances bill and remuneration bills of Examiners and Paper-setters and all other bills relating to examinations.