Section 72(1) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

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State of Odisha - Subsection

Section 72(1) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(1)Every Councillor wishing to cast his vote shall be supplied a voting paper on which the names of all the candidates shall be printed, typed, cyclostyled or legibly written in the following Form, both in English and Oriya.FormVoting Papers

Name of the candidates	Column for placing the cross mark against thecandidate for whom the vote is given.
(1)	(2)
Shri
Shri
Shri
Shri

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State of Odisha - Subsection

Section 72(1) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994