Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(a) in Jammu and Kashmir State Information Commission Procedure (Management) Regulations, 2015 (a)"Act" means the J&K Right to Information Act, 2009 (Act No. VIII of 2009) ;
