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[Cites 19, Cited by 9]

Bombay High Court

Suryakant Janardan Muge vs The State Of Maharashtra And Others on 4 July, 2019

Equivalent citations: AIRONLINE 2019 BOM 2191

Author: S. V. Gangapurwala

Bench: S. V. Gangapurwala, A. M. Dhavale

                                (1)                      wp-1493-2018 & Ors.


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                BENCH AT AURANGABAD

                    WRIT PETITION NO.1493 OF 2018

Suryakant S/o Janardan Muge,
Age: 34 years, Occu: Service as
Assistant Teacher, R/o. Halam,
Tq. Parli, Dist. Beed.                      ..Petitioner

                Versus

1.      The State of Maharashtra,
        Through its Secretary,
        Education Department,
        Mantralaya, Mumbai-32

2.      The Education Officer (Secondary)
        Zilla Parishad, Beed.

3.      Shrishailya Mallikarjun Shikshan
        Sanstha, Beed, Tq. & Dist. Beed
        Through its President/Secretary.

4.    Madhyamika Vidyalaya, Halam
      Tq. Parli, Dist. Beed,
      Through it's Headmaster.                  ..Respondents
                            ...
Mr. V. S. Panpatte, Advocate for the Petitioner.
Mrs. A. V. Gondhalekar, A.G.P. for Respondent Nos.1 and 2.
Mr. S. G. Rudrawar, Advocate for Respondent Nos.3 and 4.
                              ...

                                 WITH
                     WRIT PETITION NO. 6127 OF 2016

1.      Nalini Uttamsingh Patil,
        Age. 34 years, Occu. Service,
        R/o. Dwarka Darshan Park, Jalgaon Road,
        Jamner, Dist. Jalgaon - 424206.

2.      Kavita Ramesh Jadhav,


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        Age. 25 years, Occu. Service,
        R/o. Indira Lalwani Nagar, Jalgaon Road,
        Jamner, Dist. Jalgaon. 424206.

3.      Ganesh Laxman Mali,
        Age. 27 years, Occu. Service,
        R/o. Bajrangpura, Jamner,
        Tq. Jamner, Dist. Jalgaon-424206.

4.      Manish Ramdas Wankhede,
        Age. 33 years, Occ. Service,
        R/o. Laxmi Colony, Waki Road,
        Jamner, Dist. Jalgaon. 424206.

5.      Megha Balkrushna Joshi,
        Age. 35 years, Occu. Service,
        R/o. Datta Chaitanya Nagar, Pachora Road,
        Jamner, Tq. Jamner, Dist. Jalgaon.424206.

6.      Sachin Vijay Patil,
        Age. 31 Years, Occu. Service,
        R/o. Girija Colony, Hiwarkheda Road,
        Jamner, Tq. Jamner, Dist. Jalgaon-424206.         ...Petitioners

                Versus

1.      The State of Maharashtra
        Through Its Secretary,
        School Education Department Mantralaya,
        Mumbai - 32.

2.      The Education Officer, (Secondary)
        Zilla Parishad, Jalgaon.

3.      Jamner Taluka Education Society,
        Jamner, Dist. Jalgaon.
        Through Its Secretary.

4.      The New English School, Fattepur,
        Tq. Jamner, Dist. Jalgaon,
        Through its Head Master.



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5.      The New English School, Jamner,
        Tq. Jamner, Dist. Jalgaon,
        Through its Head Master.                 ..   Respondents

Smt. S.P. Mahajan, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri S.S. Deshmukh, Advocate for Respondent No. 3.
Shri G.S. Rane, Advocate for Respondent No. 4 & 5.

                                WITH
                     WRIT PETITION NO. 7229 OF 2016

1.      Pradeep Bhausaheb Jagdale,
        Age. 28 years, Occu. Service,
        R/o. Vidyanagar, Bhoom,
        Tq. Bhoom, Dist. Osmanabad.

2.      Pravin Deelip Shere,
        Age. 28 years, Occu. Service,
        R/o. Bawachi Road, Paranda,
        Tq. Paranda, Dist. Osmanabad.

3.      Firoz Osman Shaikh,
        Age. 29 years, Occu. Service,
        R/o. Laxminagar, Bhoom,
        Tq. Bhoom, Dist. Osmanabad.

4.      Poonam Dattatraya Patil,
        Age. 28 years, Occ. Service,
        R/o. Dhage Chinchpur,
        Tq. Bhoom, Dist. Osmanabad.

5.      Reshma Shivaji Kele,
        Age. 28 years, Occu. Service,
        R/o. Paranda Road, Bhoom,
        Tq. Bhoom, Dist. Osmanabad.

6.      Shilpa Shridhar Waghmare,
        Age. 28 Years, Occu. Service,
        R/o. Vidyanagar, Bhoom,
        Tq. Bhoom, Dist. Osmanabad.                   ... Petitioners



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                Versus

1.      The State of Maharashtra
        Through Its Secretary,
        School Education & Sports Department,
        Mantralaya, Mumbai - 32.

2.      Deputy Director of Education Officer,
        Latur Division, Latur.

3.      Education Officer (Secondary),
        Zilla Parishad, Osmanabad.

4.      Bharatiya Shikshan Prasarak Mandal,
        Bhoom, Tq. Bhoom, District : Osmanabad.
        Office at : Ravindra High School, Bhoom,
        Tq. Bhoom, District Osmanabad.
        Through its Secretary.

5.      Ravindra High School, Bhoom,
        Tq. Bhoom, District Osmanabad.
        Through its Head Master.                  ..   Respondents

Shri A.N. Nagargoje, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3.
Shri N.S. Kadam, Advocate for Respondent No. 4 & 5.

                            WITH
                WRIT PETITION NO. 7423 OF 2016

        Bharatiya Shikshan Prasarak Mandal,
        Bhoom, Tq. Bhoom, district : Osmanabad.
        Office at : Ravindra High School, Bhoom,
        Tq. Bhoom, District Osmanabad.
        Through its Vice President,
        Govardhan S/o. Dagadu Sul,
        Age. 65 Years, Occu. Agri.
        R/o. Shivshankar Nagar, Bhoom,
        Tq. Bhoom, Dist. Osmanabad.                    ... Petitioner

                Versus



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1.      The State of Maharashtra
        Through Its Secretary,
        School Education & Sports Department,
        Mantralaya, Mumbai - 32.

2.      Deputy Director of Education,
        Latur Division, Latur.

3.      Education Officer (Secondary),
        Zilla Parishad, Osmanabad.               ..   Respondents

Shri D.M. Mane, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3.

                             WITH
                WRIT PETITION NO. 9529 OF 2016

        Subhash S/o. Narayan Pandhare,
        Age. 31 Years, Occu. Service,
        R/o. Badnapur, Tq. Badnapur,
        Dist. Jalna.                                  ... Petitioner

                Versus

1.      The State of Maharashtra
        Through Its Principal Secretary,
        School Education Department,
        Mantralaya, Mumbai - 32.

2.      The Education Officer Secondary,
        Zilla Parishad, Jalna.

3.      Saibaba Vidyavikas Samiti,
        1176, Sai Nagar, N-6, CIDCO,
        Aurangabad, Dist. Aurangabad.
        Through its President.                   ..   Respondents

Shri R.A. Shedge, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri A.S. Savale & Shri B.N. Magar, Advocates for
Respondent No. 3



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                             WITH
                WRIT PETITION NO. 10617 OF 2016

        Vikas Premgir Giri,
        Age. 35 Years, Occu. Service as an
        Assistant Teacher in Maharashtra
        Vidyalaya, Moha, Taluka: Parali
        (Vaijnath), District : Beed, R/o. Village
        Moha, Taluka : Parali (Vaijnath),
        Dist. Beed.                                       ... Petitioner

                Versus

1.      The State of Maharashtra
        Through the Principal Secretary,
        Department of School Education and
        Sports, M.S., Mantralaya, Mumbai.

2.      The Director of Education,
        M.S., Pune.

3.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

4.      Maharashtra Shikshan Sanstha,
        Moha, Taluka : Parali (Vaijnath),
        District: Beed.
        Through its Secretary.

5.      The Head Master,
        Maharashtra Vidyalaya, Moha,
        Village Moha, Taluka : Parali
        (Vaijnath), District: Beed.                  ..   Respondents

Shri Shaikh Layak S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3.
Shri V.S. Panpatte, Advocates for Respondent Nos. 4 & 5.

                             WITH
                WRIT PETITION NO. 10706 OF 2016

        Smt. Tejaswita Ravindra Desale,


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        Age. 38 Years, Occu. Service,
        R/o. Plot No. 36, Shrirag Colony,
        Perejpur Road, Sakri, Tq. Sakri,
        Dist. Dhule.                                     ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        Education and Sports Department,
        Mantralaya, Mumbai - 32.

2.      The Deputy Director of Education,
        Nashik Division, Nashik.

3.      The Education Officer (Primary),
        Zilla Parishad, Dhule, Dist. Dhule.

4.      Sakri Taluka Education Society,
        Sakri, Tq. Sakri, District. Dhule.
        Through its President.

5.      Dr. Babasaheb Ambedkar Vidyalaya,
        Sakri, Tq. Sakri, District Dhule.
        Through its Head Master.                    ..   Respondents

Shri N.L. Choudhari, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri S.P. Shah, Advocates for Respondent No. 4.

                             WITH
                WRIT PETITION NO. 561 OF 2017

        Smt. Sanjivani D/o. Trimbakrao Nagargoje,
        Age. 35 Years, Occu. Service,
        R/o. Tokwadi, Tq. Parli (Vaijnath),
        Dist. Beed.                               ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Principal Secretary,


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        School Education Department,
        Mantralaya, Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

3.      Someshwar Shikshan Sanstha,
        Jirewadi, Tq. Parali (V),
        District. Beed,
        Through its Secretary.

4.      Shri Ratneshwar Vidyalaya, Tokwadi,
        Tq. Parali (V), District Beed,
        Through its Head Master.                   ..   Respondents

Shri S.S. Thombre, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                             WITH
                WRIT PETITION NO. 785 OF 2017

       Vinod S/o. Anna Awale,
       Age. 29 Years, Occu. Service as
       Assistant Teacher,
       Bhagwan Vidyalaya, Beed,
       Tal. And Dist. Beed.                             ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

3.      The Superintendent of Pay
        and P.F. (Secondary),
        Zilla Parishad, Beed.

4.      Bhagwan Vidya Prasarak Mandal,


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        Beed, Tal. & Dist. Beed.
        Through its Secretary,
        Dr. Anilkumar Bhanudasrao Sanap,
        Age. 40 years, Occ. Doctor,
        R/o. Dhanora Road, Beed,
        Tal. & District Beed.

5.      Bhagwan Vidyalaya, Beed,
        Tal. And Dist. Beed.
        Through its Head Master.                   ..   Respondents

Shri B.T. Bodkhe, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri M.S. Karad, Advocate for Respondent Nos. 4 & 5.

                             WITH
                WRIT PETITION NO. 786 OF 2017

        Shaikh Mukhtar Shaikh Sikandar,
        Age. 32 Years, Occu. Service as
        Assistant Teacher,
        Mahatma Phule Secondary and
        Higher Secondary School, Charhata,
        Tal. And Dist. Beed.                            ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

3.      The Superintendent of Pay
        and P.F. (Secondary),
        Zilla Parishad, Beed.

4.      Bhagwan Vidya Prasarak Mandal,
        Beed, Tal. & Dist. Beed.
        Through its President.


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5.      The Headmaster,
        Mahatma Phule Secondary and
        Higher Secondary School, Charhata,
        Tal. And Dist. Beed.                       ..   Respondents

Shri B.T. Bodkhe, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri M.S. Karad, Advocate for Respondent Nos. 4 & 5.

                            WITH
                WRIT PETITION NO. 1061 OF 2017

1.      Shri Vivek S/o. Shivaji Pawar,
        Age. 29 Years, Occu. Service (Assistant Teacher)
        R/o. Dynaprakash Vidyamandir,
        Garkheda Parisar, Aurangabad.

2.      Chaityanapuri Shaikshnik Vikas Mandal,
        Aurangabad.
        Through its Secretary/President.

3.      Dyanprakash Vidyamandir,
        Garkheda Parisar, Aurangabad,
        Through its Head Master.                        ... Petitioners

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai-32.

2.      The Deputy Director,
        Education Department, Aurangabad.

3.      The Education Officer (Secondary),
        Zilla Parishad, Aurangabad.                ..   Respondents

Shri R.I. Wakade, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3.



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                              WITH
                WRIT PETITION NO. 1079 OF 2017

1.      Smt. Sangita D/o. Shankar Nikam,
        Age. 42 Years, Occu. Service (Assistant Teacher)
        R/o. Dynaprakash Vidyamandir,
        Garkheda Parisar, Aurangabad.

2.      Chaityanapuri Shaikshnik Vikas Mandal,
        Aurangabad.
        Through its Secretary/President.

3.      Dyanprakash Vidyamandir,
        Garkheda Parisar, Aurangabad,
        Through its Head Master.                        ... Petitioners

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai-32.

2.      The Deputy Director,
        Education Department, Aurangabad.

3.      The Education Officer (Secondary),
        Zilla Parishad, Aurangabad.                ..   Respondents

Shri R.I. Wakade, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3.

                              WITH
                WRIT PETITION NO. 1780 OF 2017

        Vishnu S/o. Tukaram Nagargoje,
        Age. 40 Years, Occu. Service as
        Assistant Teacher,
        R/o. At Post. Mandekhel,
        Tq. Parli (Vai), Dist. Beed.                    ... Petitioner

                Versus


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1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai-32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

3.      Maharashtra Shikshan Sanstha,
        Moha, Tq. Parli Vaijnath,
        Dist. Beed, through its Secretary.

4.      The Head Master,
        Maharasthra Vidyalaya, Moha,
        Tq. Parli Vaijnath, Dist. Beed.            ..   Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri I.D. Maniyar, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 2358 OF 2017

        Shankar S/o. Janardhan Gone.
        Age. 44 Years, Occu. Service as
        an Assistant Teacher in Rajarsi Shahu
        Vidyalya at Udgir,
        Tq. Udgir, Dist. Latur.                         ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        School and Education Department,
        Mantralaya, Mumbai.

2.      The Education Officer (Secondary),
        Zilla Parishad,
        Tq. And Dist. Latur.

3.      The Head Master,


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        Rajarsi Shahu Vidyalya at Udgir,
        Tq. Udgir, Dist. Latur.

4.      The President,
        Maratha Shikshan Prasarak Mandal,
        at Udgir, Tq. Udgir, Dist. Latur.          ..   Respondents

Shri S.R. Kolhare, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1.
Shri G.D. Kale, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 2367 OF 2017

        Laxman S/o. Vithalrao Sawant,
        Age. 34 Years, Occu. Service as
        an Assistant Teacher in Rajarsi Shahu
        Vidyalya at Udgir,
        Tq. Udgir, Dist. Latur.                         ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        School and Education Department,
        Mantralaya, Mumbai.

2.      The Education Officer (Secondary),
        Zilla Parishad,
        Tq. And Dist. Latur.

3.      The Head Master,
        Rajarsi Shahu Vidyalya at Udgir,
        Tq. Udgir, Dist. Latur.

4.      The President,
        Maratha Shikshan Prasarak Mandal,
        at Udgir, Tq. Udgir, Dist. Latur.          ..   Respondents

Shri S.R. Kolhare, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1.
Shri G.D. Kale, Advocate for Respondent Nos. 3 & 4.


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                              WITH
                WRIT PETITION NO. 6069 OF 2017

        Praveen S/o. Vasantrao Tanwade,
        Age. 36 Years, Occu. Service,
        R/o. B-21, Vasant Vihar,
        Beed-By pass, Satara Parisar,
        Aurangabad.                                    ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Principal Secretary,
        Department of School Education and Sports
        Mantralaya, Mumbai-32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Aurangabad.

3.      The Dnyanprakash Vidyamandir,
        Garkheda Area, Aurangabad,
        Through its Head Master.

4.      Chaityanpuri Shaikshani Vikas Mandal,
        Garkheda, Aurangabad,
        Through its Secretary.                ..        Respondents

Shri V.S. Tanwade, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri M.S. Karad, Advocate for the Respondent No. 3.
Shri Dr. R.J. Godbole, Advocate for Respondent No. 4.

                             WITH
                WRIT PETITION NO. 7596 OF 2017

        Smt. Manisha D/o. Pandurang Navpute,
        Age. 34 Years, Occu. Service as Assistant Teacher,
        R/o. House No. V/A-10, Vishnu Nagar,
        Jawahar Colony, Aurangabad,
        Tq. and Dist. Aurangabad.                   ... Petitioner



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                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai-32.

2.      The Director of Education,
        (Secondary & Higher Secondary)
        Maharashtra State, Pune.

3.      The Deputy Director of Education,
        Aurangabad Division,
        Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Aurangabad.

5.      Maharashi Shikshal Prasarak Mandal
        alias Bhgartiya shikshan Mandal,
        Deogiri Prant,
        C/o. Maharshi Vidyalaya,
        N-4, CIDCO, Aurangabad,
        Through its Secretary.

6.      Maharshi Vidyalaya,
        N-4, CIDCO, Aurangabad,
        Through its Head Master.                   ..   Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Shri M.M. Patil (Beedkar), Advocate for Respondent No. 5.

                             WITH
                WRIT PETITION NO. 8757 OF 2017


        Varsha Panditrao Hekade,
        Age. 41 Years, Occu. Service as Assistant Teacher,
        Parvati Kanya Madhyamik Vidyalaya,
        R/o. N-9, CIDCO, Aurangabad.               ... Petitioner



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                Versus

1.      The State of Maharashtra
        Through Secretary,
        Department of School Education,
        Mantralaya of Mumbai-32.

2.      The Commissioner,
        School Education Maharashtra State,
        Pune.

3.      Director of Education,
        (Secondary & Higher Secondary)
        Maharashtra State, Pune.

4.      The Deputy Director of Education,
        (Secondary) Aurangabad.

5.      The Education Officer (Secondary),
        Zilla Parishad, Aurangabad.

6.      Kanifnath Shikshan Prasarak
        Mandal, Aurangabad.
        C/o. Vidhathe Building Kanchanwadi,
        Tq. & Dist. Aurangabad.
        Trhough its Secretary.

7.      Parvati Kanya Madhyamik Vidyalaya,
        N-9, CIDCO, Aurangabad.
        Through its Head Master.                   ..    Respondents

Shri T.G. Gaikwad, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 5.

                             WITH
                WRIT PETITION NO. 10400 OF 2017


        Vikas S/o. Babanrao Anwane,
        Age. 33 Years, Occu. Service,
        R/o. Mitra Nagar, Samta Colony,
        Beed, Tq. And District. Beed.                   ... Petitioner


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                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya of Mumbai-400032.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

3.      Sindphana Shikshan Prasarak Mandal, Majalgaon,
        Tq. Majalgaon, district : Beed.
        Through its Secretary.

4.      The Head Master,
        Madhyamik Vidyalaya, Sawargaon,
        Tq. Majalgaon, District. Beed.               ..   Respondents

Shri N.K. Chaudhari, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri A.S. Kakade, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 11734 OF 2017

1.      Shri Rajendra S/o. Keshav Shirsath,
        Age. 45 Years, Occu. Assistant Teacher,
        R/o. Patoda, Tq. Patoda, Dist. Beed.

2.      Smt. Kalpana Mahadv Gavare,
        Age. 35 years, Occ. Assistant Teacher,
        R/o. Patoda, Tq. Patoda, Dist. Beed.

3.      Shri Ajinath Kalyan Sanap,
        Age. 40 years, Occ. Assistant Teacher,
        R/o. Patoda, Tq. Patoda, Dist. Beed.

4.      Smt. Pratibha Uddhav Misal,
        Age. Major, Occ. Assistant Teacher,
        R/o. Patoda, Tq. Patoda, Dist. Beed.         ... Petitioners



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                Versus

1.      The State of Maharashtra
        Through : Secretary, Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Commissioner (Education),
        Maharashtra State, Pune,
        District Pune.

3.      The Director of Education,
        Secondary & Higher Secondary,
        Education Directorate, M.S. Pune.

4.      The Deputy Director of Education,
        Aurangabad Division, Aurangabad.
        District Aurangabad.

5.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        District Beed.

6.      Nav-Nirman Shikshan Sanstha,
        Patoda, District Beed.

7.      The Head Master,
        Vasantrao Naik Secondary & Higher
        Secondary Vidyalaya,
        Patoda, Dist. Beed.

8.      The Head Master,
        Hutatma Devrao Secondary & Higher
        Secondary Vidyalaya, Bhayala,
        Tq. Patoda, District. Beed.    .. Respondents

Shri C.V. Thombre, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 5.


                             WITH
                WRIT PETITION NO. 11741 OF 2017


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        Ashok S/o. Pandharinath Mane,
        Age. 35 years, Occ. Assistant Teacher,
        R/o. Patoda, Tq. Patoda, Dist. Beed.       ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Commissioner (Education),
        Maharashtra State, Pune,
        District Pune.

3.      The Director of Education,
        Secondary & Higher Secondary,
        Education Directorate, M.S. Pune.

4.      The Deputy Director of Education,
        Aurangabad Division, Aurangabad.
        District Aurangabad.

5.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        District Beed.

6.      Pragati Vidyalaya,
        Balepeer, Tq. and District. Beed.          ..   Respondents

Shri C.V. Thombre, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 5.
Smt. A.D. Chate, Advocate for Respondent No. 6

                             WITH
                WRIT PETITION NO. 11751 OF 2017

        Ajay S/o. Parmeshwar Gite,
        Age. 34 years, Occ. Assistant Teacher,
        R/o. Balaghat, Tq. Shirur (Kasar),
        Dist. Beed.                                ... Petitioner


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                Versus

1.      The State of Maharashtra
        Through : Secretary, Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Commissioner (Education),
        Maharashtra State, Pune,
        District Pune.

3.      The Director of Education,
        Secondary & Higher Secondary,
        Education Directorate, M.S. Pune.

4.      The Deputy Director of Education,
        Aurangabad Division, Aurangabad.
        District Aurangabad.

5.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        District Beed.

6.      Navnirman Shikshan Prasarak Mandal,
        Bhayala, Tq. & dist. Beed.
        Through : Its Secretary.

7.      Head Master,
        Balaghat Vidyalaya, Shirur (Kasar),
        Tq. Shirur Kasar, Dist. Beed.             ..   Respondents

Shri C.V. Thombre, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 5.
Smt. A.D. Chate, Advocate for Respondent No. 6

                             WITH
                WRIT PETITION NO. 12226 OF 2017

        Kundlik S/o. Dattatrya Ghule,
        Age. 30 years, Occ. Service as Assistant Teacher,
        R/o. Nawabwadi, Post. Ghatnandur,


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        Tq. Ambejogai, Dist. Beed.                 ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Its Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

3.      Venutai Chavan Pratishthan,
        Patil Chowk, Mandi Bazar, Ambejogai,
        Tq. Ambejogai, Dist. Beed.
        Through it's Secretary.

4.      Shri Datta Madhyamik Vidyalaya,
        Somnath Borgaon, Tq. Ambejogai, Dist. Beed,
        Through it's Head Master.             .. Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 1.

                             WITH
                WRIT PETITION NO. 12230 OF 2017

        Pratibha D/o. Suryaji Kounsalye,
        Age. 36 years, Occ. Service as Assistant Teacher,
        R/o. Kandhar, Tq. Kandhar,
        Dist. Nanded.                                 ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Nanded.



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3.      Shri Shivaji Mofat Education Society,
        Kandhar, Tq. Kandhar, Dist. Nanded.
        Through it's Secretary.

4.      Shri Shivaji Vidyamandir (Primary) School,
        Kandhar, Tq. Kandhar, Dist. Nanded.
        Through it's Head Master.             .. Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 1.
Smt. Y.M. Kshirsagar and Shri S.B. Pulkundwar, Advocates
for Respondent No. 2.
Shri M.M. Patil (Beedkar), Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 12655 OF 2017

        Prashant S/o. Pandurang Kawale,
        Age. 32 years, Occ. Service as Assistant Teacher,
        R/o. Talwada, Tq. Georai,
        Dist. Beed.                              ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Jaibhawani Shikshan Prasarak Mandal,
         Georai, Tq. Georai, Dist. Beed.
        Through it's Secretary.

4.      Madhyamik Vidyalaya, Rampuri,
        Tq. Georai, Dist. Beed.
        Through it's Head Master.                 ..   Respondents

Shri D.J. Choudhary, Advocate for the Petitioner.


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Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri M.M. Patil (Beedkar), Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 12656 OF 2017

        Balika Masu Gandhale,
        Age. 29 years, Occ. Service as Assistant Teacher,
        R/o. At. Post. Umapur, Tq. Georai,
        Dist. Beed.                              ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Jaibhawani Shikshan Prasarak Mandal,
         Georai, Tq. Georai, Dist. Beed.
        Through it's Secretary.

4.      Jaibhawani High School, Gadhi,
        Tq. Georai, Dist. Beed.
        Through it's Head Master.                 ..   Respondents

Shri D.J. Choudhary, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri M.M. Patil (Beedkar), Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 12657 OF 2017

        Babasaheb S/o. Namdeo Pawar,
        Age. 27 years, Occ. Service as Assistant Teacher,
        R/o. Umare Wadi (Tanda),
        Tq. Dharur, Dist. Beed.                       ... Petitioner



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                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Shri. Chhatrapati Shivaji Shikshan Sanstha,
        Adas, Tq. Kaij, Dist. Beed.
        Through it's Secretary.

4.      Vasant Vidyalaya, Kaij,
        Tq. Kaij, Dist. Beed,
        Through it's Head Master.                ..   Respondents

Shri D.J. Choudhary, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                             WITH
                WRIT PETITION NO. 12658 OF 2017

        Ramesh Shrikrushna Deshmukh,
        Age. 37 years, Occ. Service as Assistant Teacher,
        R/o. at Panchaleshwar, Post. Rakshasbhuwan,
        Tq. Georai, Dist. Beed.                       ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Jaibhawani Shikshan Prasarak Mandal,


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        Georai, Tq. Georai, Dist. Beed.
        Through it's Secretary.

4.      Jaibhawani Vidyalaya, Shivajinagar,
        Gadhi, Tq. Georai, Dist. Beed,
        Through it's Head Master.                 ..   Respondents

Shri D.J. Choudhary, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri M.M. Patil (Beedkar), Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 12659 OF 2017

        Ranjeet S/o. Ashok Patole,
        Age. 27 years, Occ. Service as Assistant Teacher,
        R/o. Asardoh, Tq. Dharur, Dist. Beed.         ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Shri Chhatrapati Shivaji Shikshan Sanstha,
        Adas, Tq. Kaij, Dist. Beed.
        Through it's Secretary.

4.      Vasant Vidyalaya Kaij, Vidyalaya,
        Tq. Kaij, Dist. Beed,
        Through it's Head Master.                 ..   Respondents

Shri D.J. Choudhary, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                             WITH
                WRIT PETITION NO. 12660 OF 2017


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        Ankush Deorao Rathod,
        Age. 44 years, Occ. Service as Assistant Teacher,
        R/o. at Post. Jategaon, Tq. Georai,
        Dist. Beed.                                   ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Jaibhawani Shikshan Prasarak Mandal,
        Georai, Tq. Georai, Dist. Beed.
        Through it's Secretary.

4.      Jaibhawani Shikshan Prasarak Mandal's
        Secondary School, Daithan,
        Tq. Georai, Dist. Beed,
        Through it's Head Master.           ..        Respondents

Shri D.J. Choudhary, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri M.M. Patil (Beedkar), Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 12661 OF 2017

        Sachin S/o. Bharat Galphade,
        Age. 25 years, Occ. Service as Assistant Teacher,
        R/o. Chincholi (Mali), Tq. Kaij,
        Dist. Beed.                                   ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,


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        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Shri. Chhatrapati Shivaji shikshan Sanstha,
        Adas, Tq. Kaij, Dist. Beed.
        Through it's Secretary.

4.      Shankar Vidyalaya, Salegaon,
        Tq. Kaij, Dist. Beed,
        Through it's Head Master.                  ..   Respondents

Shri D.J. Choudhary, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                             WITH
                WRIT PETITION NO. 12662 OF 2017

        Vijayraj S/o. Bhikraj Arkade,
        Age. 38 years, Occ. Service as Assistant Teacher,
        R/o. Adas, Tq. Kaij,
        Dist. Beed.                                   ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Shri. Chhatrapati Shivaji Shikshan Sanstha,
        Adas, Tq. Kaij, Dist. Beed.
        Through it's Secretary.

4.      Shri. Chhatrapati Shivaji Vidyalaya,


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        Adas, Tq. Kaij, Dist. Beed,
        Through it's Head Master.                ..   Respondents

Shri D.J. Choudhary, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                             WITH
                WRIT PETITION NO. 12663 OF 2017

        Amol S/o. Vaijenath Mhetre,
        Age. 28 years, Occ. Service as Assistant Teacher,
        R/o. Adas, Tq. Kaij,
        Dist. Beed.                                   ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Shri. Chhatrapati Shivaji Shikshan Sanstha,
        Adas, Tq. Kaij, Dist. Beed.
        Through it's Secretary.

4.      Jaibhawani Kanya Prashala,
        Tq. Kaij, Dist. Beed,
        Through it's Head Master.                ..   Respondents

Shri D.J. Choudhary, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                             WITH
                WRIT PETITION NO. 12693 OF 2017

        Smt. Asha Datta Parhe,
        Age. 33 years, Occ. Service,
        R/o. Plot No. 41, Mahajan Colony,


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        N-2, CIDCO, Aurangabad,
        Dist. Aurangabad.                                 ... Petitioner

                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Commissioner,
        Education Department, Pune.

3.      The Director of Education, Pune.

4.      The Education Officer (Secondary),
        Zilla Parishad, Aurangabad,
        Dist. Aurangabad.

5.      The Secretary,
        Unnati Shikshan Sanstha, Aurangabad,
        41, Mahajan Colony, N-2, CIDCO, Aurangabad.

6.      The Headmaster,
        Dnyanesh Vidya Mandir,
        N-2, CIDCO, Dist. Aurangabad.

7.      Smt. Anita Rammurti Mudiraj,
        Age. 49 years, Occu. Service as Assistant
        Teacher, Add:- House No. 14, Galli No. 1,
        Datt Nagar, Aurangabad.                   ..      Respondents

Shri S.B. Dambe, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Shri S.S. Panale, Advocate for Respondent Nos. 5 & 6.

                             WITH
                WRIT PETITION NO. 12719 OF 2017

        Subhash Manikrao Waghmare,
        Age. 33 years, Occ. Assistant Teacher,
        R/o. Nalvandi, Tq. & Dist. Beed.                  ... Petitioner


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                Versus

1.      The State of Maharashtra
        Through it's Secretary,
        Education Department, Mantralaya,
        Mumbai - 32.

2.      The Commissioner (Education)
        Maharashtra State, Pune,
        District Pune.

3.      The Director of Education,
        Secondary & Higher Secondary,
        Education Directorate, M.S. Pune.

4.      The Deputy Director of Education,
        Aurangabad Division, Aurangabad.
        District Aurangabad.

5.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

6.      Sangameshwar Shikshan Sanstha,
        Nalvandi, Tq. & Dist. Beed.
        Through : Its Secretary.

7.      Head Master
        Shrihari Vidyalaya Wahegaon (Amla),
        Tq. Georai, Dist. Beed.                       ..   Respondents

Shri C.V. Thombre, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 5.
Shri S.S. Bora, Advocate for Respondent Nos. 6 & 7.

                             WITH
                WRIT PETITION NO. 12796 OF 2017

1.      Prakash Raghunath Rathod,
        Age. 30 years,



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2.      Mayur Laxmikantrao Kulkarni,
        Age. 32 years,

3.      Narendra Pramotrao Koshtagavkar,
        Age. 31 years,

4.      Smt. Smita Shakanrrao Pande,
        Age. 48 years,

5.      Atul Kantrao Muglikar,
        Age. 34 years,

6.      Vishal Vinayakrao Thosar,
        Age. 33 years,

7.      Milind Babanrao Joshi,
        Age. 31 years,

8.      Smt. Jyoti Uttamrao Shinde,
        Age. 32 years,

9.      Smt. Sunanda Ganpatrao Khandekar,
        Age. 37 years.

        All Occupation Assistant Teacher,
        Siddheshwar Madhyamik Vidyalayal
        Majalgaon, Tq. Majalgaon,
        Dist. Beed.                                    ... Petitioners

                Versus

1.      The State of Maharashtra
        Through : Secretary, Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Commissioner (Education)
        Maharashtra State, Pune,
        District Pune.

3.      The Director of Education,
        Secondary & Higher Secondary,


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        Education Directorate, M.S. Pune.

4.      The Deputy Director of Education,
        Aurangabad Division, Aurangabad.
        District Aurangabad.

5.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

6.      Bhartiya Shikshan Prasarak Sanstha,
        Ambejogai, Tq. Ambejogai,
        District. Beed.

7.      The Head Master
        Siddheshwar Madhyamik Vidyalaya,
        Majalgaon, Tq. Majalgaon,
        Dist. Beed.                                   ..    Respondents

Shri C.V. Thombre, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 5.
Shri R.V. Naiknavare, Advocate for Respondent Nos. 6.

                             WITH
                WRIT PETITION NO. 12797 OF 2017

        Sandip S/o. Kisanrao Patil,
        Age. 35 years, Occu. Assistant Teacher,
        R/o. C/o. Keshavrao Madhyamik Vidyalaya
        Latur, Tq. & Dist. Latur.                          ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Commissioner (Education)
        Maharashtra State, Pune,
        District Pune.



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3.      The Director of Education,
        Secondary & Higher Secondary,
        Education Directorate, M.S. Pune.

4.      The Deputy Director of Education,
        Aurangabad Division, Aurangabad.
        District Aurangabad.

5.      The Education Officer (Secondary),
        Zilla Parishad, Latur,
        Dist. Latur.

6.      Bhartiya Shikshan Prasarak Sanstha,
        Ambejogai, Tq. Ambejogai,
        District. Beed.
        Through : Its President.

7.      The Head Master
        Keshavraj Madhyamik Vidyalaya,
        Latur, Dist. Latur.                           ..   Respondents

Shri C.V. Thombre, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 5.

                             WITH
                WRIT PETITION NO. 12804 OF 2017

1.      Gurunath S/o. Bhausaheb Zunjare,
        Age. 43 years, Occu. Assistant Teacher,
        R/o. Sham Nagar, Latur, Tq. Latur,
        Dist. Latur.

2.      Smt. Smita Vishambhar Mehakar,
        Age. 42 years, Occu. Assistant Teacher,

3.      Smt. Sadhana Sadashiv Prayag,
        Age. 31 years, Occu. Assistant Teacher,

4.      Laxmikant Suryakant Kulkarni,
        Age. 30 years, Occu. Assistant Teacher,

5.      Nilesh Ganeshrao Mandavkar,


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        Age. 27 years, Occu. Assistant Teacher,

        Petitioner No. 2 to 5 all R/o. C/o.
        Lal Bahadur Shastri Madhyamik
        Vidyalaya, Udgir, Dist. Latur.                      ... Petitioners

                Versus

1.      The State of Maharashtra
        Through : Secretary, Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Commissioner (Education)
        Maharashtra State, Pune,
        District Pune.

3.      The Director of Education,
        Secondary & Higher Secondary,
        Education Directorate, M.S. Pune.

4.      The Deputy Director of Education,
        Aurangabad Division, Aurangabad.
        District Aurangabad.

5.      The Education Officer (Secondary),
        Zilla Parishad, Latur,
        Dist. Latur.

6.      Bhartiya Shikshan Prasarak Sanstha,
        Ambejogai, Tq. Ambejogai,
        District. Beed,
        Through : Its President-
        Shri S.G. Alurkar,
        R/o. of Degloor, District Nanded.

7.      Head Master
        Lal Bhahadur Shastri Madhyamik
        Vidyalaya, Udgir, Dist. Latur.                 ..     Respondents

Shri C.V. Thombre, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 5.


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Shri R.V. Naiknavare, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13485 OF 2017

        Kishor s/o. Babruwan Jagtap,
        Age. 39 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. Palsingan, Tq. & Dist. Beed.                  ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Deputy Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed. Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navghan College Campus,
        Beed, Tq. & District Beed.

6.      Ramkrushan Higher Secondary School,
        Borgaon, (B) Tq. Kaij,
        Tq. And District Beed.
        Through its Head Master.                      ..     Respondents

Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.


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Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13486 OF 2017

        Ganesh Baburao Mitakari,
        Age. 31 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. Chousala, Tq. & Dist. Beed.                   ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Deputy Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed. Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navghan College Campus,
        Beed, Tq. & District Beed.

6.      Gajanan Vidyalaya, Rajuri (N)
        Secondary & Higher Secondary School,
        Beed, Tq. & Dist. Beed.
        Through its Head Master.                      ..     Respondents

Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.


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Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13493 OF 2017

        Ajitkumar S/o. Anurath Jadhav,
        Age. 31 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. Morgaon, Tq. & Dist. Beed.                    ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed. Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navgan College Campus,
        Beed, Tq. & District Beed.

6.      Secondary & Higher Secondary
        Schools, Shivani,
        Tq. & Dist. Beed.
        Through its Head Master.                      ..     Respondents

Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.


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Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13494 OF 2017

        Vaishali Bansi Munde,
        Age. 36 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. Govindnagar, Dhanora Road,
        Tq. & Dist. Beed.                              ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed. Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navgan College Campus,
        Beed, Tq. & District Beed.

6.      Gajanan Secondary & Higher Secondary
        Vidyalaya, (Navgab), Rajuri,
        Tq. & Dist. Beed.
        Through its Head Master.                      ..   Respondents

Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.


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Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.
Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13495 OF 2017

        Gorakh Fullu Chavan,
        Age. 37 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. At Vailipur Tanda,
        Post Tad-sonna, Tq. And
        District Beed.                                     ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed, Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navghan College Campus,
        Beed, Tq. & District Beed.

6.      Vinayak Vidyalaya, Peth,
        Beed, Tq. & Dist. Beed.
        Through its Head Master.
        Tq. And District Beed.                        ..   Respondents



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Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.
Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13496 OF 2017

        Vinayak S/o. Vishwanath Khadap
        Age. 45 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. Paithan, Post Sawalshwar,
        Tq. Kaij, District Beed.                      ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed. Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navghan College Campus,
        Beed, Tq. & District Beed.

6.      Krushi Pandit Bhagojirao Dhekle,
        Secondary & Higher Secondary Schools,
        Through its Head Master,
        Padal-shingi, Tq. Georai, Dist. Beed.         ..   Respondents


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Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.
Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13497 OF 2017

        Surekha Bahinaji Kamble,
        Age. 32 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. Sant Dnyaneshwar Nagar,
        Beed, Tq. & District Beed.                    ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Deputy Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed. Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navghan College Campus,
        Beed, Tq. & District Beed.

6.      Borkhed High Shcool,
        Borkhed,
        Tq. and Dist. Beed.


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        Through its Head Master.                  ..   Respondents

Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.
Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13498 OF 2017

        Sudip Bhimrao Shinde,
        Age. 32 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. Chandegaon,
        Post Pothra, Tq. & District Beed.              ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Deputy Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed. Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navghan College Campus,
        Beed, Tq. & District Beed.

6.      Patoda Secondary & Higher Secondary
        School, Patoda (Belkhandi),


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        Tq. and Dist. Beed.
        Through its Head Master.                  ..   Respondents

Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.
Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13506 OF 2017

        Narayan S/o. Ramkisan Jogdand,
        Age. 36 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. Kamleshwar Dhanora,
        Post Sakshal, Pimpri, Tq. Shirur (Kasar)
        District Beed.                                 ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed. Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navghan College Campus,
        Beed, Tq. & District Beed.



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6.      Padali High School, Padali,
        Taluka Shirur (Kasar)
        District Beed.
        Through its Head Master.                      ..   Respondents

Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.
Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13507 OF 2017

        Vanita Janglu Sable,
        Age. 36 years, Occu. Service,
        Working As Assistant Teacher,
        R/o. Bhakti Construction,
        Eknath Nagar, Beed, Dist. Beed.               ... Petitioner

                Versus

1.      The State of Maharashtra
        Through : Secretary, School Education &
        Sports Department, Mantralaya,
        Mumbai - 32.

2.      The Director of Secondary &
        Higher Secondary Education,
        Maharashtra State, Pune.

3.      Deputy Director of Education,
        Aurangabad Division, Aurangabad.

4.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

5.      Adarsha Shikshan Sanstha,
        Beed. Through : Its Secretary,
        Jaydatta Sonajirao Kshirsagar,
        Age. 66 years, Occ. Social Work,
        R/o. C/o. Navghan College Campus,
        Beed, Tq. & District Beed.


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6.      Vinayak Vidyalaya,
        Peth, Beed, Tq. & District Beed.
        Through its Head Master.                    ..   Respondents

Shri N.L. Jadhav, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 4.
Smt. Sangeeta Jadhav (Pimpre), Advocate for Respondent No. 5.
Shri M.S. Adate, Advocate for Respondent No. 6.

                             WITH
                WRIT PETITION NO. 13589 OF 2017

        Shivaji S/o. Vithalrao Awchar,
        Age. 46 years, Occu. Service,
        R/o. A/p. Karegaon,
        Tq. & Dist. Parbhani.                       ... Petitioner

                Versus

1.      The State of Maharashtra
        Through Secretary,
        Department of School Education &
        Sports, Mantralaya,
        Mumbai - 32.

2.      The Education Officer (Primary),
        Zilla Parishad, Parbhani.

3.      Late Bhajaji Naik Vidyalaya,
        Vasmat Road, Parbhani.
        Through Headmaster.

4.      Late Bhojaji Naik Shikshan Prasarak
        Mandal, Vasmat Road, Parbhani,
        Through Secretary.                          ..   Respondents

Shri M.V. Ghatge, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1.
Shri B.A. Shinde, Advocate for Respondent No. 2.
Shri S.R. Bagal, Advocate for Respondent Nos. 3 & 4.



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                             WITH
                WRIT PETITION NO. 13673 OF 2017

        Sujata Vinayak Awale,
        Age. 33 years, Occu. Service as
        Assistant Teacher,
        R/o. Mohadi Upnagar, Dhule,
        Tq. & Dist. Dhule.                           ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        Education Department
        Mantralaya, Mumbai - 32.

2.      The Education Officer (Primary),
        Zilla Parishad, Dhule.

3.      Shri. Pimpaladevi Educational,
        Social and Cultural Trust,
        Mohadi Upnagar, Dhule,
        Tq. & Dist. Dhule,
        Through it's Secretary.

4.      Shri Pimpaladevi Primary Vidyamandir
        Mohadi Upnagar, Dhule,
        Tq. & Dist. Dhule,
        Through it's Headmaster.                     ..   Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1.
Shri R.S. Pawar, Advocate for Respondent No. 2.
Shri H.S. Bali, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 14237 OF 2017

1.      Sopan s/o. Pradiprao Badgire,
        Age. 32 years, Occu. Service as
        Assistant Teacher, R/o. Ahmedpur,
        Tq. Ahmedpur, Dist. Latur.


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2.      Rameshwar s/o. Mahalingappa Karanjkar,
        Age. 31 years, Occu. Service as
        Assistant Teacher, R/o. Ahmedpur,
        Tq. Ahmedpur, Dist. Latur.                       ... Petitioners

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai - 32.

2.      The Education Officer (Primary),
        Zilla Parishad, Latur.

3.      Tagore Shikshan Samiti,
        Ahmedpur, Tq. Ahmedpur, Dist. Latur.
        Through it's Secretary.

4.      Yashwant Primary School,
        Ahmedpur, Tq. Ahmedpur, Dist. Latur.
        Through it's Head Master.                   ..     Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1.
Shri R.S. Pawar, Advocate for Respondent No. 2.
Shri H.S. Bali, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 14370 OF 2017

        Akashsing s/o. Ranvijaysingh Dikkhat,
        Age. 30 years, Occu. Service,
        R/o. Dharur, Tq. Dharur,
        Dist. Beed.                                      ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        Education Department,


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        Mantralaya, Mumbai - 32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed,
        Dist. Beed.

3.      Shri. Chhatrapati Rajarshi Shahu
        Samaj Probhodhan Mandal,
        Talegaon Road, Beed,
        Through it's Secretary.

4.      Rajarshi Shahu Kanya Vidyalaya (Madhyamik),
        Telgaon Road, Tq. Beed,
        Dist. Beed.
        Through it's Head Master.             .. Respondents

Shri D.J. Choudhary and Shri A.T. Choudhary, Advocates for the
Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                             WITH
                WRIT PETITION NO. 14869 OF 2017

        Neelima D/o. Chandrasen Jagdale,
        Age. 38 years, Occu. Service,
        R/o. Bardapur, Tq. Ambajogai,
        Dist. Beed.                                     ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School and Sports Department,
        Mantralaya, Mumbai.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

3.      Ramrao Dadisaheb Patil Shikshan Sanstha,
        Bardapur, Tq. Ambajogai, Dist. Beed.
        Through its Secretary.



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4.      Vivek Dnyan Mandir
        (Madhyamic Vidyalaya),
        Bardapur, Tq. Ambajogai, Dist. Beed.
        Through its Headmaster.                       ..     Respondents

Shri V.D. Gunale, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri A.N. Sabnis, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 15202 OF 2017

        Ashish Sudamrao Shisode,,
        Age. 48 years, Occu. Service,
        as an Assistant Teacher,
        R/o. Tarak colony, Opposite
        Ramkrushna Mission, Beed Bypass Road,
        Aurangabad, Tq. and Dist. Aurangabad.              ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        Education Department,
        Mantralaya, Mumbai-32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Jalna,
        Dist. Jalna.

3.      Vivekanand Shikshan Sanstha, Aurangabad,
        Tq. & Dist. Aurangabad,
        Through it's Secretary.

4.      Jambuwant Vidyalaya Rohilagad,
        Tq. Ambad, Dist. Jalna,
        Through its Principal.                        ..     Respondents

Shri D.J. Choudhari and Shri A.T. Choudhari, Advocates for the
Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri B.B. Bhise, Advocate for Respondent Nos. 3 & 4.


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                             WITH
                WRIT PETITION NO. 184 OF 2018

        Jaishri D/o. Kishanrao Panchal,
        Age. 33 years, Occu. Service,
        as an Assistant Teacher,
        R/o. Bhavani Nagar, Kandhar,
        Tq. Kandhar, Dist. Nanded.                      ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai-32.

2.      The Education Officer (Primary),
        Zilla Parishad, Nanded.

3.      Annabhau Sathe Shikshan Prasarak Mandal,
        Kandhar, Tq. Kandhar, Dist. Nanded,
        Through it's Secretary.
        Tq. Kandhar, Dist. Nanded.

4.      Vidya Vikas Primary School,
        Kandhar, Tq. Kandhar,
        Dist. Nanded, Through its Head Master.
        Tq. Kandhar, Dist. Nanded.                 ..    Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 1.
Shri R.K. Ingole, Advocate for Respondent No. 2.
Shri R.R. Suryawanshi, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 185 OF 2018

        Seeta D/o. Balasingh Kabre,
        Age. 39 years, Occu. Service
        as an Assistant Teacher,
        R/o. Ghantnandur, Tq. Ambajogai,


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        Dist. Beed.                                       ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        Education Department,
        Mantralaya, Mumbai-32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Beed.

3.      Dnyanvikas Shikshan Prasarak Mandal,
        Ghantnandur, Tq. Ambajogai,
        Dist. Beed.
        Through it's Secretary.

4.      Shri Shankar Vidyalaya,
        Ghantnandur, Tq. Ambajogai,
        Dist. Beed.
        Through its Head Master.                     ..    Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 1.
Shri I.D. Maniyar, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 189 OF 2018

        Rekha Panditrao Kadam,
        Age. 35 years, Occu. Service,
        as an Assistant Teacher,
        R/o. At Vasarni,
        Tq. & Dist. Nanded.                    ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        Education Department,
        Mantralaya, Mumbai-32.



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2.      The Education Officer (Primary),
        Zilla Parishad, Nanded.

3.      Shri. Jawarharlal Shikshan Prasarak Mandal
        CIDCO, Nanded, Tq. & Dist. Nanded,
        Through it's Secretary.

4.      Yeshwantrao Chavan Primary School,
        Vasarni, Tq. & Dist. Nanded.
        Through its Head Master.                    ..   Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 1.
Shri R.K. Ingole and Shri Y.M. Kshirsagar, Advocates for
Respondent No. 2.
Shri H.S. Bali, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 232 OF 2018

1.      Pratima Pradipsa Patekar,
        Age. 35 years, Occu. Assistant Teacher,
        R/o. Vasmat, Tq. Vasmat,
        Dist. Hingoli.
        Matoshree Nivas Laxmi Nagar,
        Behind A New Bus Stop
        Tq. Basmath, Dist. Hingoli.

2.      Shankar s/o. Sahebrao Kadam,
        Age. 27 years, Occu. Assistant Teacher,
        R/o. Vasmat, Tq. Vasmat,
        Dist. Hingoli.
        Siddhart Nagar, Nanded Road,
        Tq. Basmath, Dist. Hingoli.                      ... Petitioners

                Versus

1.      The State of Maharashtra
        Through the Secretary,
        Department of School Education,
        Mantralaya, Mumbai-32.



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2.      The Education Officer (Primary),
        Zilla Parishad, Hingoli.

3.      Secretary,
        Saraswati Niketan Shikshan Sanstha,
        Vasmat, Tq. Vasmat,
        Dist. Hingoli.                               ..   Respondents

Shri S.R. Choukidar, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent No. 1.
Shri V.S. Panpatte, Advocates for Respondent No. 2.
Shri I.D. Maniyar, Advocate for Respondent No. 3.

                             WITH
                WRIT PETITION NO. 440 OF 2018

        Shivkumar S/o. Kondiram Ambulge,
        Age. 37 years, Occu. Service as
        Assistant Teacher,
        R/o. Basweshwar Chowk, Mataji Nagar,
        Latur, Tq. & Dist. Latur.                         ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        Education Department,
        Mantralaya, Mumbai-32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Latur.

3.      Shri Deshikendra Vidyalaya
        Latur, Tq. & Dist. Latur.
        Through it's Headmaster.                     ..   Respondents

Shri V.S. Panpatte, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 1.
Shri, G.K. Sontakke, Shri P.G. Sontakke and Shri S.S. Choudhary,
Advocates for Respondent No. 3.




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                             WITH
                WRIT PETITION NO. 645 OF 2018

1.      Santosh S/o. Jagannath Surase,
        Age. 32 years, Occu. Service as
        Assistant Teacher, R/o. Paithan,
        Tq. Paithan, Dist. Aurangabad.

2.      Aniruddha S/o. Vinayak Shinde,
        Age. 31 years, Occ. Service as
        Assistant Teacher, R/o. Paithan,
        Tq. Paithan, Dist. Aurangabad.

3.      Dnyaneshwar S/o. Taterao Dukare,
        Age. 32 years, Occ. Service as
        Assistant Teacher, R/o. Paithan,
        Tq. Paithan, Dist. Aurangabad.                     ... Petitioners

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai-32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Aurangabad.

3.      Vivekanand Shikshan Sanstha,
        Paithan, Tq. Paithan, Dist. Aurangabad.
        Through it's Secretary.

4.      Shri Nath High School,
        Paithan, Tq. Paithan, Dist. Aurangabad.
        Through its Head Master.                      ..    Respondents

Shri V.S. Panpatte, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent No. 1 & 2.
Shri, P.M. Shinde, Advocate for Respondent Nos. 3 & 4.

                             WITH
                WRIT PETITION NO. 1079 OF 2018


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        Sudhir S/o. Satish Swami,
        Age. 27 years, Occu. Service as
        Assistant Teacher, R/o. Sharda Nagar,
        Ambejogai Road, Latur,
        Tq. & Dist. Latur.                                 ... Petitioner

                Versus

1.      The State of Maharashtra
        Through its Secretary,
        Education Department,
        Mantralaya, Mumbai-32.

2.      The Education Officer (Secondary),
        Zilla Parishad, Latur.

3.      Shri Shambhuling Shivacharya
        Vidyalaya Latur, Tq. & Dist. Latur.
        Through it's Head Master.

4.      Mahatma Basweshwar Education Society,
        Singal Camp, Deshikendra Vidyalaya, Latur,
        Tq. and Dist. Latur.
        Through its Secretary.                  .. Respondents

Shri V.S. Panpatte, Advocate for the Petitioners.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri, S.A. Ambad, Advocate for Respondent No. 3.
Shri S.S. Choudhary, Advocate for Respondent No. 4.

                               WITH
                    WRIT PETITION NO. 1118 OF 2018

        Vaijanath Sahebrao Bangar
        Age : 34 years, Occu : Service as
        Assistant Teacher,
        R/o. Surana Nagar, Khatkali Bye pass
        Hingoli, Tq. & Dist. Hingoli
                                          .. Petitioner

                Versus


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1.      The State of Maharashtra,
        Through its Secretary,
        Education Department
        Mantralaya, Mumbai-32

2.      The Education Officer (Secondary)
        Zilla Parishad, Hingoli.

3.      Kedarnath Education Society,
        Shivaji Nagar, Hingoli,
        Tq. & Dist. Hingoli
        Through its President / Secretary

4.      Late. Nagnathrao Gundewar
        Secondary High School,
        Salegaon, Tq. Kalmanuri,
        Dist. Hingoli
        Through it's Headmaster             ..     Respondents

Shri Bali Harish S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri I.D.Maniyar, Advocate for Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 1242 OF 2018

        Vikas Vithalrao Tapkire
        Age : 32 years, Occu : Service
        R/o. Lokhandi Sawargaon now at Apegaon
        Tq. Ambajogai Dist. Beed.
                                             ..             Petitioner

                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department
                Mantralaya, Mumbai-32

        2.      The Education Officer (Secondary)
                Zilla Parishad, Beed


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        3.      Shri Dnyaneshwar Shikshan Sanstha
                Apegaon Tq. Ambajogai through its
                Secretary.

        4.      Headmaster,
                Jaikisan Madhyamik and
                Ucch Madhyamik Vidyalaya Apegaon
                Tq. Ambajogai Dist. Beed
                                              .. Respondents

Shri V.V. Bhavthankar, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri V.G.Salgare, Advocate for Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 1563 OF 2018

        Chandraprakash Anandrao Hanwate
        Age : 35 years,
        Occu : Service as Assistant Teacher
        R/o. Adarsh Colony, Hingoli
        Tq. & Dist. Hingoli.
                                           .. Petitioner

                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department
                Mantralaya, Mumbai-32

        2.      The Education Officer (Secondary)
                Zilla Parishad, Hingoli

        3.      Bhartiya Vidyamandir Shikshan
                Sanstha, Hingoli, Tq. & Dist. Hingoli
                Through its President.

        4.      Smt. Shantabai Munjaji Darade
                High School, Post Office Road,
                Hingoli, Tq. & Dist. Hingoli


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                Through its Headmaster.
                                                     ..   Respondents

Shri Bali Harish S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri I.D. Maniyar, Advocate for Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 1571 OF 2018

        Shivaji Vitthalrao Wadkute
        Age : 29 years, Occu : Service as
        Assistant Teacher
        R/o. Tirupati Nagar, Hingoli,
        Tq. & Dist. Hingoli.
                                                     ..   Petitioner

                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department
                Mantralaya, Mumbai-32

        2.      The Education Officer (Secondary)
                Zilla Parishad, Hingoli

        3.      Bhartiya Vidyamandir Shikshan
                Sanstha, Hingoli, Tq. & Dist. Hingoli
                Through its President

        4.      Smt. Shantabai Munjaji Darade
                High School, Post Office Road,
                Hingoli, Tq. & Dist. Hingoli
                Through its Headmaster
                                                     ..   Respondents

Shri Bali Harish S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri I.D.Maniyar, Advocate for Respondent Nos. 3 & 4.




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                               WITH
                    WRIT PETITION NO. 1574 OF 2018

        Smt. Pallavi Shivdasappa Saraf
        Age : 31 years, Occu : Service as
        Assistant Teacher
        R/o. Yashwant Nagar, Hingoli,
        Tq. & Dist. Hingoli.
                                                     ..   Petitioner

                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department
                Mantralaya, Mumbai-32

        2.      The Education Officer (Secondary)
                Zilla Parishad, Hingoli

        3.      Bhartiya Vidyamandir Shikshan
                Sanstha, Hingoli, Tq. & Dist. Hingoli
                Through its President

        4.      Smt. Shantabai Munjaji Darade
                High School, Post Office Road,
                Hingoli, Tq. & Dist. Hingoli
                Through its Headmaster
                                                     ..   Respondents

Shri Bali Harish S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri I.D.Maniyar, Advocate for Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 1576 OF 2018

        Santosh Narayan Chavan
        Age : 31 years, Occu : Service as
        Assistant Teacher
        R/o. Yashwant Nagar, Hingoli,
        Tq. & Dist. Hingoli.


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                                                     ..   Petitioner

                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department
                Mantralaya, Mumbai-32

        2.      The Education Officer (Secondary)
                Zilla Parishad, Hingoli

        3.      Bhartiya Vidyamandir Shikshan
                Sanstha, Hingoli, Tq. & Dist. Hingoli
                Through its President

        4.      Smt. Shantabai Munjaji Darade
                High School, Post Office Road,
                Hingoli, Tq. & Dist. Hingoli
                Through its Headmaster               ..   Respondents

Shri Bali Harish S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri I.D.Maniyar, Advocate for Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 1577 OF 2018

        Amol Kesharchand Kanhed
        Age : 40 years, Occu : Service as
        Assistant Teacher
        R/o. New Mondha, Hingoli,
        Tq. & Dist. Hingoli.
                                                     ..   Petitioner

                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department
                Mantralaya, Mumbai-32



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        2.      The Education Officer (Secondary)
                Zilla Parishad, Hingoli

        3.      Bhartiya Vidyamandir Shikshan
                Sanstha, Hingoli, Tq. & Dist. Hingoli
                Through its President

        4.      Smt. Shantabai Munjaji Darade
                High School, Post Office Road,
                Hingoli, Tq. & Dist. Hingoli
                Through its Headmaster               ..   Respondents

Shri Bali Harish S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri I.D.Maniyar, Advocate for Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 1578 OF 2018

        Sachin Ganeshrao Jadhav
        Age : 31 years, Occu : Service as
        Assistant Teacher
        R/o. Surana Nagar, Hingoli,
        Tq. & Dist. Hingoli.
                                                     ..   Petitioner

                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department
                Mantralaya, Mumbai-32

        2.      The Education Officer (Secondary)
                Zilla Parishad, Hingoli

        3.      Bhartiya Vidyamandir Shikshan
                Sanstha, Hingoli, Tq. & Dist. Hingoli
                Through its President

        4.      Smt. Shantabai Munjaji Darade
                High School, Post Office Road,


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                Hingoli, Tq. & Dist. Hingoli
                Through its Headmaster                 ..   Respondents

Shri Bali Harish S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2

                               WITH
                    WRIT PETITION NO. 1644 OF 2018

        Samata Vishwanath Alhat,
        Age : 30 years, Occu : Service
        R/o. Sai Shraddha Chowk,
        Ghulewadi, Sangamner,
        Tq. Sangamner Dist. Ahmednagar.
                                                       ..   Petitioner
                Versus

        1.      Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        2.      The State of Maharashtra
                Through Education and
                Sports Department,
                Mumbai - 400 032

        3.      Haribhau Sangle Yashwant Vidyalaya
                Tq. Sangamner, Dist. Ahmednagar
                Through its Headmaster.
                                                .. Respondents

Shri Sangeet L.V., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 2.
Shri Shelke S.T., Advocate for Respondent Nos. 3.


                               WITH
                    WRIT PETITION NO. 1650 OF 2018

        Kanchan Datta Narod
        Age : 28 years, Occu : Service
        As Assistant Teacher,
        R/o. Manvya Vikas School, Udgir Road,


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        Degloor Tq. Degloor Dist. Nanded.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                School Education and Sports
                Department, Mantralaya,
                Mumbai - 400 032

        2.      The Director of Education,
                Latur Region, Latur,
                Tq. & Dist. Latur.

        3.      The Deputy Director of Education,
                Latur Region, Latur,
                Tq. & Dist. Latur.

        4.      The Education Officer (Secondary),
                Zilla Parishad, Nanded,
                Dist. Nanded.

        5.      Nitiniketan Shikshan Sanstha,
                Jamb (BK), Tq. Mukhed,
                Dist. Nanded
                Through its Secretary

        6.      Manav Vikas Vidyalaya,
                Degloor, Tq. Degloor,
                Dist. Nanded,
                Through its Headmaster
                                                     ..   Respondents

Shri Gunale V.D., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1, 2 & 3.
Shri Sabnis A.N., Advocate for Respondent Nos. 5 & 6.

                               WITH
                    WRIT PETITION NO. 1667 OF 2018

        Reshma Raosaheb Bawale,
        Age : 37 years, Occu : Service


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        R/o. Canal Road, Pingale Nagar,
        Beed, Tq. & Dist. Beed.
                                    .. Petitioner
              Versus

        1.      The State of Maharashtra
                Through its Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.

        3.      Shri. Narayangad Shikshan Prasarak
                Mandal, Beed,
                Tq. & Dist. Beed,
                Through its Secretary.

        4.      Shri. Shivaji Vidyalaya,
                Pingale Nagar, Canal Road,
                Beed, Tq. & Dist. Beed,
                Through its Headmaster
                                                     ..   Respondents

Shri Thombre S.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2

                               WITH
                    WRIT PETITION NO. 2466 OF 2018

        1.      Atul Sonaji Mehtre,
                Age : 36 years, Occu : Service
                As Assistant Teacher
                R/o. Sindkhed Raja, Tq. Sindkhed
                Raja, Dist. Buldhana

        2.      Shamsundar Madhukar Jadhav,
                Age : 35 years, Occu : Service
                As Assistant Teacher
                R/o. Ram Nagar, Jalna,
                Tq. & Dist. Jalna.
                                                     ..   Petitioners


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                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Jalna.

        3.      Shivaji Education Society,
                Nhava, Tq. & Dist. Jalna,
                Through its President/Secretary

        4.      Rangnath Maharaj Secondary
                & Higher Secondary High School,
                Waghrul, Tq. & Dist. Jalna,
                Through its Head Master

        5.      Smt. Indira Gandhi Secondary
                & Higher Secondary School,
                Ramnagar, Jalna, Tq. & Dist. Jalna
                Through its Head Master
                                                  ..     Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2

                               WITH
                    WRIT PETITION NO. 2770 OF 2018

        1.      Shweta Panditrao Pacharane,
                Age : 31 years, Occu : Service
                As Assistant Teacher,
                R/o. House No. 95, Ramkrushna Nagar,
                Akola Bypass, Hingoli.

        2.      Gajanan Balaji Sawale,
                Age : 34 years, Occu : Service
                As Assistant Teacher,
                R/o. Wasai, Tq. Aundha (Nagnath)
                Dist. Hingoli.


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        3.      Dnyaneshwar Narayanrao Deshmukh,
                Age : 32 years, Occu : Service
                As Assistant Teacher,
                R/o. Ambarkheda, Post : Mulawa,
                Tq. Umarkhed, Dist. Yawatmal
                                                .. Petitioners
                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Hingoli.

        3.      Maharashtra Shikshan
                Prasarak Mandal, Lakh,
                Tq. Aundha (Nagnath), Dist. Hingoli
                Through its Secretary
                                                 ..       Respondents

Shri Tope S.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Pawar V.U., Advocate for the Respondent No. 3.

                               WITH
                    WRIT PETITION NO. 2786 OF 2018

        Santosh Haridas Munde,
        Age : 38 years, Occu : Service,
        R/o. Devgaon, Tq. Kaij,
        Dist. Beed
                                                     ..   Petitioner

        Versus

        1.      The State of Maharashtra
                Through its Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032


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        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.

        3.      Shri. Vitthalgad Shikshan Prasarak
                Mandal, Sarani (Sa),
                Tq. Kaij, Dist. Beed,
                Through its Secretary

        4.      Shri. Vitthal Vidyalaya, Sarani (Sa),
                Tq. Kaij, Dist. Beed,
                Through its Headmaster.
                                                   ..     Respondents

Shri Thombre S.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Karad M.S., Advocate for the Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 4128 OF 2018

        Madhav Tukaram Madage,
        Age : 32 years, Occu : Service
        R/o. Rachannawadi, Tq. Chakur,
        Dist. Latur.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra,
                Through its Secretary,
                School Education and Sports
                Department, Mantralaya,
                Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur
                Tq. & Dist. Latur

        3.      Balbhagwan Shikshan Prasarak
                Mandal, Ahmedpur, Tq. Ahmedpur,
                Dist. Latur
                Through its Secretary


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        4.      Saint Govindbaba Vidyalaya,
                Latur Road, Tq. Chakur,
                Dist. Latur
                Through its Headmaster
                                                     ..   Respondents

Shri Gunale V.D., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri. Sabnis A.N., Advocate for Respondent Nos. 3 & 4.

                                 WITH
                 WRIT PETITION NO. 4266 OF 2018
        Pandhrinath Bhagwat Sherkar,
        Age : 45 years, Occu : Service as
        Assistant Teacher
        R/o. Rastapur, Tq. Nevasa,
        Dist. Ahmednagar.
                                          .. Petitioner
              Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        3.      Samta Shikshan Prasarak Mandal,
                Kharwandi, Tq. Newasa,
                Dist. Ahmednagar,
                Through its President/Secretary

        4.      Gurudas Bhaskargiri Maharaj
                Madhyamik Vidyalaya, Jalke
                Tq. Newasa, Dist. Ahmednagar
                Through its Headmaster
                                                     ..   Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 1


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Shri. Jagtap A.B., Advocate for the Respondent Nos. 3 & 4.

                                 WITH
                 WRIT PETITION NO. 5221 OF 2018
        Nijling Sangayappa Mathawade,
        Age : 35 years, Occu : Service as
        Assistant Teacher,
        R/o. At Post Ekurkga Road Tq. Udgir,
        Dist Latur.
                                             .. Petitioner
              Versus

        1.      The State of Maharashtra
                Through the Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur.

        3.      Secretary,
                Samarth Education Society,
                Dongar Shelki, Tq. Udgir,
                Dist. Latur.

        4.      Head Master,
                Samarth Vidyalaya,
                At post Ekurkga Road Tq. Udgir,
                Dist. Latur.
                                                     ..   Respondents

Shri Choukidar S.R., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri V.C. Patil Ashtekar, Advocate for Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 5904 OF 2018

        Vilas Narhari Kamble,
        Age : 32 years, Occu : Service
        R/o. Jogaiwadi, now at Apegaon
        Tq. Ambajogai, Dist. Beed.


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                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.

        3.      Shri. Dnyaneshwar Shikshan Sanstha
                Apegaon Tq. Ambajogai through its
                Secretary.

        4.      Head Master,
                Jaikisan Madhyamik and
                Ucch Madhyamik Vidyalaya
                Apegaon Tq. Ambajogai, Dist. Beed.
                                                 ..       Respondents

Shri Bhavthankar V.V., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2

                               WITH
                    WRIT PETITION NO. 6236 OF 2018

        Anil Bhagvat Khedkar,
        Age : 35 years, Occu : Service
        Working as Assistant Teacher
        R/o. Devpimpri, Tq. Georai,
        Dist. Beed.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.


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                Dist. Beed.

        3.      Pragati Shikshan Prasarak Mandal,
                Beed, Tq. & Dist. Beed.
                Through : Its Secretary.

        4.      The Head Master,
                Secondary Vidyalaya, Devpimpri,
                Tq. Georai, Dist. Beed.
                                                    ..   Respondents

Shri Thombre C.V., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri. Naiknavare R.V., Advocate for Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 7129 OF 2018

        1.      Smt. Deshmukh Smita Dinkar,
                Age : 32 years, Occu : Service
                R/o. Mahalaxmi Colony, Akole,
                Tq. Akole, Dist. Ahmednagar.

        2.      Smt. Pokharkar Sampada Dilip,
                Age : 30 years, Occu : Service,
                R/o. Trimurti Bunglow, Lane No. 1,
                Shivaji Nagar, Sangamner,
                Tq. Sangamner, Dist. Ahmednagar.

        3.      Smt. Shete Kavita Lahanu,
                Age : 29 years, Occu : Service
                R/o. Shetmala, Agasti karkhana road,
                Akole Tq. Akole, Dist. Ahmednagar
                                                            ..
Petitioners
                Versus

        1.      The State of Maharashtra
                Through the Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032



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        2.      The Commissioner (Education),
                State of Maharashtra,
                Balbharti, Senapati Bapat Marg,
                Pune-411004.

        3.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        4.      Agasti Education Society, Mumbai,
                Through its Secretary, c/o. Agasti Vidhyalay,
                A/p & Tq. Akole, Dist. Ahmednagar.

                                                     ..   Respondents

Shri Shelke S.T., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3
Shri. Wagh S.S., Advocate for Respondent No. 4.


                               WITH
                    WRIT PETITION NO. 7130 OF 2018

        Baliram Bhujang Pawar,
        Age : Major, Occu : Service
        Secondary and Higher Secondary
        School, Shirasdevi, Tq. Georai,
        Dist. Beed.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Principal Secretary,
                School Education and Sports Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.

        3.      Headmaster,
                Secondary and Higher Secondary School,
                Shirasdevi, Tq. Georai, Dist. Beed.



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        4.      Jai Bhavani Shikshan Prasarak Mandal,
                Through its Secretary,
                Georai, Tq. Georai, Dist. Beed.
                                                .. Respondents

Shri Deshmukh S.V., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Deshmukh R.A., Advocate for Respondent No. 4.


                               WITH
                    WRIT PETITION NO. 7160 OF 2018

        Daivshala Motiram Ingole,
        Age : 30 years, Occu : Service,
        as Assistant Teacher,
        R/o. Hotala, Tq. Naygaon,
        Dist. Nanded.
                                      ..   Petitioner
              Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Nanded.

        3.      Shridatt Shikshan Prasark
                Mandal, Hotala
                Tq. Naygaon, Dist. Nanded.
                Through its Secretary.

        4.      Yamunabai Bhaurao Patil
                Secondary and Higher Secondary
                Vidyalay through its Principal.
                                                     ..   Respondents

Shri Gunale V.D., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Pansambal S.L., Advocate for Respondent Nos. 3 & 4


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                               WITH
                    WRIT PETITION NO. 7392 OF 2018

        Ajit Madhukarrao Gavhane,
        Age : 33 years, Occu : Service
        as Assistant Teacher,
        R/o. Atnoor, Tq. Jalkot,
        Dist. Latur.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur.

        3.      Atnoor Shikshan Prasarak Mandal,
                Atnoor, Tq. Jalkot, Dist. Latur,
                Through its President/Secretary.

        4.      Vikas Vidyalaya, Atnoor,
                Tq. Jalkot, Dist. Latur
                Through its Head Master
                                                     ..   Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Bali H.S., Advocate for Respondent Nos. 3 & 4


                               WITH
                    WRIT PETITION NO. 7639 OF 2018

        Smt. Gosavi Swati Trimbak,
        Age : 37 years, Occu : Assistant Teacher,
        R/o. Akole, Tq. Akole,
        Dist. Ahmednagar.


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                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through the Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Commissioner (Education),
                State of Maharashtra,
                Balbharti, Senapati Bapat Marg,
                Pune-411004

        3.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        4.      Akole Taluka Education Society,
                A/p & Tq. Akole, Dist. Ahmednagar.
                Through its Secretary,
                                                 ..       Respondents

Shri Shelke S.T., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3.
Shri Bhalerao R.D., Advocate for Respondent No. 4


                               WITH
                    WRIT PETITION NO. 7853 OF 2018

        1.      Fulwar Sandip Suryabhan,
                Age : 45 years, Occu : Shikshan Sevak,
                R/o. Sanjay Nagar, Ward No. 2, Shrirampur,
                Dist. Ahmednagar.

        2.      Smt. Borade Anita Balasaheb,
                Age : 45 years, Occu : Shikshan Sevak,
                R/o. Ganeshnagar, Tq. Rahata,
                Dist. Ahmednagar.

        3.      Ladhane Ravindra baburao,
                Age : 37 years, Occu : Shikshan Sevak,
                R/o. Nirmal Pimpri, Tq. Rahata,


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               Dist. Ahmednagar.

       4.      Smt. Gadhave Rupali Janardhan,
               Age : 33 years, Occu : Shikshan Sevak,
               R/o. Ekrukhe, Tq. Rahata,
               Dist. Ahmednagar.

       5.      Smt. Chaudhari Pramila Bhimraj,
               Age : 32 years, Occu : Shikshan Sevak,
               R/o. Puntamba, Tq. Rahata,
               Dist. Ahmednagar.

       6.      Smt. Gurav Vaishali Vasant,
               Age : 32 years, Occu : Shikshan Sevak,
               R/o. Talegaon Dighe, Tq. Sangamner,
               Dist. Ahmednagar.

       7.      Giri Sham Gajanan,
               Age : 32 years, Occu : Shikshan Sevak,
               R/o. Cholkewadi, Po. Astagaon,
               Tq. Rahata, Dist. Ahmednagar.

       8.      Nirgude Vinod Govindrao,
               Age : 31 years, Occu : Shikshan Sevak,
               R/o. Pimplas, Near New Tahsil Office,
               Tq. Rahata, Dist. Ahmednagar.

       9.      Smt. Bhosale Chhaya Raosaheb,
               Age : 30 years, Occu : Shikshan Sevak,
               R/o. Pimplas, Tq. Rahata,
               Dist. Ahmednagar.
                                                  .. Petitioners
               Versus

       1.      The State of Maharashtra
               Through the Principal Secretary,
               School Education Department,
               Mantralaya, Mumbai - 400 032

       2.      The Commissioner (Education),
               State of Maharashtra,
               Balbharti, Senapati Bapat Marg,


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                Pune-411004.

        3.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        4.      Shri. Ganesh Vidya Prasarak Mandal,
                Ganesh Nagar, Po. Ranjangaon (Kh),
                Tq. Rahata, Dist. Ahmednagar-423719.
                Through its Secretary.
                                                .. Respondents

Shri Shelke S.T., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3
Shri Wagh S.S., Advocate for Respondent No. 4

                               WITH
                    WRIT PETITION NO. 8164 OF 2018

        Bibave Sanjay Madhav,
        Age : 39 years, Occu : Assistant Teacher,
        R/o. Nimaj, Tq. Sangamner,
        Dist. Ahmednagar
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through the Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Commissioner (Education),
                State of Maharashtra,
                Balbharti, Senapati Bapat Marg,
                Pune-411004.

        3.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        4.      Navin Marathi Shala Mandal, Sangamner,
                Tq. Sangamner, Dist. Ahmednagar.
                Through its Secretary.



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                                                     ..   Respondents

Shri Shelke S.T., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3
Shri Wagh S.S., Advocate for Respondent No. 4.

                               WITH
                    WRIT PETITION NO. 8254 OF 2018

        Amrut Devidas Patange,
        Age : 41 years, Occu : Service,
        as Assistant Teacher,
        R/o. Wadala Beheroba, Tq. Nevasa,
        Dist. Ahmednagar
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        3.      Samta Shikshan Prasarak Mandal,
                Kharwandi, Tq. Newasa,
                Dist. Ahmednagar.
                Through its President/Secretary.

        4.      Gurudas Bhaskargiri Maharaj
                Madhyamik Vidyalaya, Jalke
                Tq. Newasa, Dist. Ahmednagar
                Through its Head Master
                                                     ..   Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Jagtap A.B., Advocate for Respondent Nos. 3 & 4

                               WITH
                    WRIT PETITION NO. 8460 OF 2018


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        Basweshwar Nagorao Dange,
        Age : 40 years, Occu : Service,
        as Assistant Teacher,
        R/o. Osmannagar, Tq. Kandhar,
        Dist. Nanded
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Nanded.

        3.      Samta Shikshan Prasarak Mandal,
                Mothi Ladh, Tq. Kandhar,
                Dist. Nanded,
                Through its President/Secretary.

        4.      Samta Secondary and Higher
                Secondary School, Osmannagar,
                Tq. Kandhar, Dist. Nanded
                Through its Head Master
                                                     ..   Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri Bali H.S., Advocate for Respondent Nos. 3 & 4..

                               WITH
                    WRIT PETITION NO. 9251 OF 2018

        Sonyabapu Eknath Raikar,
        Age : 45 years, Occu : Service,
        as Assistant Teacher,
        R/o. Pimpalgaon Malvi, Tq. Nagar,
        Dist. Ahmednagar
                                                     ..   Petitioner
                Versus


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        1.      The State of Maharashtra
                Through its Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        3.      Samta Shikshan Prasarak Mandal,
                Kharwandi, Tq. Newasa,
                Dist. Ahmednagar.
                Through its President/Secretary.

        4.      Gurudas Bhaskargiri Maharaj
                Madhyamik Vidyalaya, Jalke
                Tq. Newasa, Dist. Ahmednagar
                Through its Head Master
                                                     ..   Respondents

Shri Gorde Patil Sandeep, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Jagtap A.B., Advocate for Respondent Nos. 3 & 4.

                               WITH
                    WRIT PETITION NO. 9719 OF 2018

        Dattatraya Dagdu Pandhare,
        Age : 30 years, Occu : Service,
        as Assistant Teacher,
        R/o. Yeshwant Nagar, Latur,
        Tq. & Dist. Latur
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur.


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        3.      Renuka Education Society,
                Bhokramba, Tq. Renapur,
                Dist. Latur.
                Through its President.

        4.      Renuka Secondary and Higher
                Secondary School/Vidyalaya
                Bhokramba, Tq. Renapur
                Dist. Latur
                Through its Head Master
                                                     ..   Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Bali H.S., Advocate for Respondent Nos. 3 & 4

                               WITH
                   WRIT PETITION NO. 10450 OF 2018

        Smt. Reshma Francis Sonavane,
        Age : 29 years, Occu : Service,
        R/o. Sai Nagar, Ghulewadi,
        Tq. Sangamner, Dist. Ahmednagar
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through the Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Commissioner (Education),
                State of Maharashtra,
                Balbharti, Senapati Bapat Marg,
                Pune-411004.

        3.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        4.      Sahyadri Bahujan Vidya Prasarak,
                Samaj, A/P & Tq. Sangamner,


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                Dist. Ahmednagar.
                Through its Secretary.
                                                     ..   Respondents

Shri Shelke S.T., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3
Shri Wagh S.S., Advocate for Respondent No. 4

                               WITH
                   WRIT PETITION NO. 10816 OF 2018

        Ujwala Ramesh Tarpe,
        Age : 33 years, Occu : Service,
        as Assistant Teacher,
        R/o. Row House No. 7, Tirupati Enclave,
        Roop Nagar, Ambad Chouphuli, Jalna
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Jalna.

        3.      Matsyodari Shikshan Sanstha, Jalna
                Through its Administrative Officer,
                Shiraswadi Naka, Near Railway over bridge,
                Survey No. 488/29, Jalna-431203

        4.      Kai. Dattasaheb Deshmukh Madyamik
                Vidyalaya, Tq. Ghansawangi,
                Dist. Jalna
                Through its Head Master
                                              .. Respondents

Shri Tope S.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Pawar V.U., Advocate for Respondent Nos. 3 & 4.



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                               WITH
                   WRIT PETITION NO. 11061 OF 2018

        Ajay Chindhaji Salve,
        Age : 37 years, Occu : Service,
        R/o. Bajaj Nagar, Waluj, Aurangabad.
        Vedvyas Hsg. Soc. RH-43/166
        M.I.D.C. Aurangabad Dist. Aurangabad.
                                                      ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Aurangabad.

        3.      Bartiya Shikshan Sanstha
                N-12 HUDCO, Rozabag, Aurangabad
                Through its Secretary.

        4.      Ramkrishna Madhyamik Vidyalaya
                Sillod, Tq. Sillod, Dist. Aurangabad
                Through its Headmaster
                                                    ..     Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Smt. Dube Anjali (Bajpai), Advocate for Respondent Nos. 3 & 4

                               WITH
                   WRIT PETITION NO. 11268 OF 2018

        Kadam Mahadev Thakaji,
        Age : 42 years, Occu : Assistant Teacher,
        R/o. Agaskhand, Tq. Pathardi,
        Dist. Ahmednagar
                                                      ..   Petitioner
                Versus



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        1.      The State of Maharashtra
                Through the Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Commissioner (Education),
                State of Maharashtra,
                Balbharti, Senapati Bapat Marg,
                Pune-411004.

        3.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        4.      Shri. Yashwant Gramseva Pratishthan,
                At/P - Dulechandgaon, Tq. Pathardi,
                Dist. Ahmednagar.
                Through its President and/or Secretary.
                                                  .. Respondents

Shri Shelke S.T., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3
Shri Wagh S.S., Advocate for Respondent No. 4.

                               WITH
                   WRIT PETITION NO. 12294 OF 2018

        Mr. Sachin Prakashrao Walse,
        Age : 34 years, Occu : Service,
        R/o. Thorliwadi, Post Shirur Tajband,
        Tq. Ahmedpur, Dist. Latur
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur.
                Dist. Latur.



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        3.      Shri. Mahesh Shikshan Sanstha,
                Shirur Tajband,
                Tq. Ahmedpur, Dist. Latur.
                Through : Its President/Secretary

        4.      Shri. Mahesh Secondary School,
                Shirur Tajband, Tq. Ahmedpur,
                Dist. Latur.
                Through its Head Master
                                                     ..   Respondents

Shri Choudhary D.J., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Warad S.V., Advocate for Respondent Nos. 3 & 4

                               WITH
                   WRIT PETITION NO. 12298 OF 2018

        Sau. Pranita Rajeshwarrao Bondge,
        Age : 35 years, Occu : Service,
        R/o. Thodga Road, New Shopping Centre,
        Ahmedpur, Tq. Ahmedpur,
        Dist. Latur.
                                              ..          Petitioner
              Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur.
                Dist. Latur.

        3.      Shri. Mahesh Shikshan Sanstha,
                Shirur Tajband,
                Tq. Ahmedpur, Dist. Latur.
                Through : Its President/Secretary.

        4.      Shri. Mahesh Secondary School,
                Shirur Tajband, Tq. Ahmedpur,


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                Dist. Latur
                Through its Head Master
                                                     ..   Respondents

Shri Choudhary D.J., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Warad S.V., Advocate for Respondent Nos. 3 & 4

                               WITH
                   WRIT PETITION NO. 12341 OF 2018

        Baburao Vishwanathrao Birajdar,
        Age : 48 years, Occu : Service,
        R/o. Mitra Nagar, Behind Uday
        Petrol Pump, Nanded Road,
        Udgir, Tq. Udgir, Dist. Latur
                                                            ..      Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur.
                Dist. Latur.

        3.      Shri. Mahesh Shikshan Sanstha,
                Shirur Tajband,
                Tq. Ahmedpur, Dist. Latur.
                Through its President/Secretary.

        4.      Shri. Mahesh Secondary School,
                Shirur Tajband, Tq. Ahmedpur,
                Dist. Latur.
                Through its Head Master
                                                     ..   Respondents

Shri Choudhary D.J., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Warad S.V., Advocate for Respondent Nos. 3 & 4.


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                               WITH
                   WRIT PETITION NO. 12644 OF 2018

        1.      Suryakant Shivaji Suryawanshi,
                Age : 36 years, Occu : Service
                as Assistant Teachers,
                R/o. Peth, Tq. & Dist. Latur.

        2.      Ganpathi Shivaji Patil
                Age : 34 years, Occu : Service
                as Assistant Teachers,
                R/o. At Dongargaon (H),
                Tq. Nilanga, Dist. Latur.
                                                       ..   Petitioners
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur.

        3.      Shri. Shivaji Shikshan Prasarak
                Mandal, Saraswati Colony, Latur,
                Dist. Latur,
                Through its President/Secretary.

        4.      Shri. Shivaji Secondary School,
                Saraswati Colony, Latur,
                Dist. Latur
                Through its Head Master
                                                       ..   Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Patil J.R., Advocate for Respondent Nos. 3 & 4.

                               WITH
                   WRIT PETITION NO. 12669 OF 2018



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        Shri. Dipak Vamanrao Potraje,
        Age : 32 years, Occu : Service,
        R/o. Bank Colony Dapaka
        Nilanga Dist. Latur.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                School Education and Sports Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur.

        3.      Shri. Shamgir Shikshan Sanstha
                Shivani Kotal Tq. Nilanga Dist. Latur
                Through its Executive President.

        4.      Head Master,
                Jai Bharat Vidyalaya
                Dapka, Tq. Nilanga
                Dist. Latur.
                                                     ..   Respondents


Shri Suryawanshi S.N., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Deshmukh V.S., Advocate for Respondent Nos. 3 & 4.

                                 WITH
                 WRIT PETITION NO. 12671 OF 2018
        Smt. Alkabai Bhanudas Pethkar,
        Age : 33 years, Occu : Service,
        R/o. c/o. Dnyanjyoti Primary School,
        MAHDA Colony, Babhalgaon Road,
        Latur.
                                             .. Petitioner
               Versus

        1.      The State of Maharashtra
                Through its Secretary,


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               School Education & Sports Department,
               Mantralaya, Mumbai - 400 032

       2.      The Deputy Director of Education,
               Latur Division, Latur.

       3.      The Education Officer (Primary),
               Zilla Parishad, Latur.

       4.      Maltidatta Shikshan Prasarak Mandal,
               Kavtha, Tq. & Dist. Latur.
               Through its President/Chairman.

       5.      The Head Master,
               Dnyanjyoti Primary School,
               MAHDA Colony, Babhalgaon Road,
               Latur
                                             ..         Respondents

Shri Talekar S.B., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Mali D.S., Advocate for Respondent No. 3
Shri Deshmukh N.E., Advocate for Respondent Nos. 4 & 5.

                                WITH
               WRIT PETITION NO. 12677 OF 2018
       Nikhilkumar Baourao Ghodke,
       Age : 33 years, Occu : Service,
       as an Assistant Teacher in Rajarsi Sahu
       Vidyalaya,
       At Udgir, Tq. Udgir, Dist. Latur
                                               .. Petitioner
             Versus

       1.      The State of Maharashtra
               Through its Secretary,
               School and Education Department,
               Mantralaya, Mumbai - 400 032

       2.      The Education Officer (Secondary),
               Zilla Parishad, Tq. & Dist. Latur.



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        3.      The Head Master,
                Rajarsi Sahu Vidyalaya,
                Udgir.
                Tq. Udgir, Dist. Latur.

        4.      The President,
                Maratha Shikshan Prasarak
                Mandal. At Udgir
                Tq. Udgir, Dist. Latur.
                                                       ..   Respondents

Shri Kolhare S.R. And Kochar P.S., Advocates for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Shirrurkar K.T., Advocate for Respondent Nos. 3 & 4.

                                   WITH
                  WRIT PETITION NO. 12767 OF 2018
        1.      Kishor Vilasrao Gadve,
                Age : 35 years, Occu : Service
                as Assistant Teachers,
                R/o. Gadvewadi, Post Tapsechincholi,
                Tq. Ausa, Dist. Latur.

        2.      Bhagwat Marotirao Ramegave
                Age : 42 years, Occu : Service
                as Assistant Teachers,
                R/o. Driver Colony, Latur,
                Tq. & Dist. Latur.
                                                       ..   Petitioners
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur.

        3.      Shri. Shivaji Shikshan Prasarak
                Mandal, Saraswati Colony, Latur
                Dist. Latur,


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                Through its President/Secretary.

        4.      Shri. Shivaji Secondary School,
                Saraswati Colony, Latur, Dist. Latur
                Through its Head Master
                                                   .. Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Patil J.R., Advocate for Respondent Nos. 3 & 4.

                               WITH
                   WRIT PETITION NO. 12841 OF 2018

        1.      Eknath Jijabhau Bhand,
                Age : 34 years, Occu : Assistant Teacher,
                R/o. Dadh (BK.), Tq. Sangamner,
                Dist. Ahmednagar.

        2.      Sharad Nivrutti Navale,
                Age : 31 years, Occu : Shikshan Sevak,
                R/o. Maldad, Tq. Sangamner,
                Dist. Ahmednagar.
                                                   .. Petitioners
                Versus

        1.      The State of Maharashtra
                Through the Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032.

        2.      The Commissioner (Education),
                State of Maharashtra,
                Balbharti, Senapati Bapat Marg,
                Pune-411004.

        3.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        4.      Sahyadri Bahujan Vidya Prasarak Samaj,
                Sangamner, Tq. Sangamner,
                Dist. Ahmednagar.


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                Through its President/Secretary.
                                                     ..   Respondents

Shri Shelke S.T., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3
Shri Dond M.A., Advocate for Respondent No. 4.

                               WITH
                   WRIT PETITION NO. 12872 OF 2018

        Darshan Prakash Joshi,
        Age : 27 years, Occu : Shikshan Sevak,
        R/o. Bungalow No. 47, Sangamn Housing
        Society, Ghulewadi, Tq. Sangamner,
        Dist. Ahmednagar.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through the Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Commissioner (Education),
                State of Maharashtra,
                Balbharti, Senapati Bapat Marg,
                Pune-411004.

        3.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

        4.      Sharada Shikshan Sanstha, Sangamner,
                Tq. Sangamner, Dist. Ahmednagar.
                Through its President/Secretary.
                                                 .. Respondents

Shri Shelke S.T., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3.
Shri Dond M.A., Advocate for Respondent No. 4.

                               WITH
                   WRIT PETITION NO. 12948 OF 2018


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        Ankush Ramkishanrao Jadhav,
        Age : 37 years, Occu : Service
        as Assistant Teacher,
        R/o. At Shirur, Post Kawatha,
        Tq. Kandhar, Dist. Nanded.
                                                       ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Primary),
                Zilla Parishad, Nanded.

        3.      Shri. Shivaji Mofat Education Society,
                Kandhar, Tq. Kandhar, Dist. Nanded,
                Through its President/Secretary.

        4.      Shri. Sant Gadge Maharaj
                Primary School, Loha Tq. Loha
                Dist. Nanded
                Through its Head Master
                                                       ..   Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 1.
Shri Maniyar I.D., Advocate for Respondent Nos. 3 & 4.

                               WITH
                   WRIT PETITION NO. 12968 OF 2018

        1.      Dnyaneshwar Digambar Kounsalye,
                Age : 36 years, Occu : Service
                as Assistant Teachers,
                R/o. Bajaj Nagar, Waluj, M.I.D.C.
                Aurangabad.

        2.      Kaleshwar Venkatrao Bhure
                Age : 35 years, Occu : Service


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                as Assistant Teachers,
                R/o. As above
                                                      ..   Petitioners
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Primary),
                Zilla Parishad, Aurangabad.

        3.      Shri. Shivaji Mophat Education Society
                Kandhar, Tq. Kandhar, Dist. Nanded,
                Through its President/Secretary.

        4.      Shri. Shivaji Primary School,
                Khokadpura, Aurangabad,
                Through its Head Master
                                                      ..   Respondents

Shri Panpatte V.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent No. 1
Shri Yadav N. U., Advocate for Respondent No. 2.
Shri Maniyar I.D., Advocate for Respondent Nos. 3 & 4.

                               WITH
                   WRIT PETITION NO. 13110 OF 2018

        1.      Kalpana Prakash Jadhav,
                Age : 46 years, Occu : Service
                as Assistant Teacher,
                R/o. Swami vivekanand puram Osmanpura
                Aurangabad Dist. Aurangabad.

        2.      Vaishali Arvind Tote,
                Age : 34 years, Occu : Service
                as Assistant Teacher,
                R/o. Beed Bye Pass, Aurangabad
                Dist. Aurangabad.
                                                      ..   Petitioners


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                Versus

        1.      The State of Maharashtra
                Through Secretary,
                Department of School Education,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Aurangabad.

        3.      Jai Tulja Bhavani Shikshan Prasarak
                Mandal, Kharwand Jai Vishwa Bharati
                Colony, Aurangabad, Dist. Aurangabad.
                Through its President/Secretary.

        4.      Jaibhavani Vidya Mandir Secondary and
                Higher Secondary School, Vishwa Bharati
                Colony, Aurangabad, Dist. Aurangabad
                Through its Head Master
                                                 .. Respondents

Shri Vishnu B. Madan, Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2
Shri Bolkar Y.B., Advocate for Respondent Nos. 3 & 4.

                               WITH
                   WRIT PETITION NO. 13507 OF 2018

        1.      Dr. Baburao Bapuji Tanpure
                Gramin Shikshan Sanstha, Rahuri,
                Tq. Rahuri, Dist. Ahmednagar,
                Through its Secretary.

        2.      Sau. Sandhya Jagdish Satbhai,
                Age : 40 years, Occu : Service,

        3.      Sau. Sandhya Sunil Dawkhar,
                Age : 40 years, Occu : Service,

        4.      Smt. Minakshi Balaji Nimse,
                Age : 34 years, Occu : Service,



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                All R/o. Rahuri, Tq. Rahuri,
                Dist. Ahmednagar.
                                                     ..   Petitioners
                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                School Education Department,
                Government of Maharashtra,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Ahmednagar.

                                                     ..   Respondents

Shri Shinde C.K., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2


                               WITH
                   WRIT PETITION NO. 13524 OF 2018

        Ku. Vidya Vinayakrao Mankar,
        Age : 34 years, Occu : Service
        R/o. At Post Panwandod (Bk),
        Tq. Sillod, Dist. Aurangabad.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Commissioner of Education,
                Maharashtra State, Pune

        3.      The Education Officer (Secondary),
                Zilla Parishad, Aurangabad.
                Dist. Aurangabad.



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        4.      The President/Secretary,
                Adarsha Shikshan Prasarak Mandal,
                Panwandod (Bk), Tq. Sillod,
                Dist. Aurangabad.

        5.      The Head Master,
                Swa. S.K. Gangaramji Mankar Primary and
                Secondary School,
                Panwandod (Bk), Tq. Sillod,
                Dist. Aurangabad.
                                               .. Respondents

Shri Salgare V.G., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 3.
Shri Bhavthankar V.V., Advocate for Respondent Nos. 4 & 5.


                               WITH
                   WRIT PETITION NO. 13592 OF 2018

        Prashant Ramrao Nalavade,
        Age : 35 years, Occu : Service
        R/o. House No. 20/80, Near Mahadev Mandir,
        Phulenagar, Badnapur,
        Tq. Badnapur, Dist. Jalna
                                             .. Petitioner
              Versus

        1.      The State of Maharashtra
                Through its Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Jalna.

        3.      Saibaba Vidyavikas Samiti,
                1176, Sai Nagar, N-6, CIDCO,
                Aurangabad, Dist. Aurangabad
                Through its President.
                                                     ..   Respondents



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Shri Shedge R.A., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri Magar B.N., Advocate for Respondent No. 3.

                               WITH
                   WRIT PETITION NO. 13842 OF 2018

        Marathwada Shikshan Prasarak Mandal,
        A registered Public Trust,
        Having its office at Deogiri College
        Campus, Aurangabad
        Through its Treasurer,
        Dr. Avinash Daulatrao Yelikar,
                                             ..           Petitioner
              Versus

        1.      The State of Maharashtra
                Through its Secretary,
                School Education and Sports
                Department, Mantralaya,
                Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Aurangabad.

        3.      The Education Officer (Secondary),
                Zilla Parishad, Jalna.

        4.      The Education Officer (Secondary),
                Zilla Parishad, Beed.

        5.      The Education Officer (Secondary),
                Zilla Parishad, Parbhani.
                                                     ..   Respondents

Shri Khandare N.B., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 to 5.

                               WITH
                   WRIT PETITION NO. 13916 OF 2018

        Amrapali Trimbak Waghmare,


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        Age : 29 years, Occu : Service as
        Assistant Teacher,
        R/o. Kukkadgaon Post : Sukhapuri,
        Tq. Ambad, Dist. Jalna.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Jalna.

        3.      Matsyodari Shikshan Sanstha, Jalna
                Through its Administrative Officer,
                Shiraswadi Naka, Near Railway over bridge,
                Survey No. 488/29, Jalna-431203.

        4.      Matsyodari Madyamik Vidyalaya,
                Tirthpuri, Tq. Ghansawangi, Dist. Jalna
                Through its Headmaster.
                                                  .. Respondents

Shri Tope S.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri Nirmal R.J., Advocate for Respondent Nos. 3 & 4.

                               WITH
                   WRIT PETITION NO. 13924 OF 2018

        Shivling Sundarrao Nagargoje,
        Age : 34 years, Occu : Service
        R/o. Wadgaon Gundha,
        Tq. & Dist. Beed.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through Secretary,
                School Education Department,


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                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.

        3.      The Head Master
                Secondary School Deoprimpri
                Tq. Georai, Dist. Beed.

        4.      Pragati Shikshan Prasarak
                Mandal Beed, Tq. & Dist. Beed.
                Through its President.

        5.      Parve Ravan Arjun
                C1.H.M. Secondary School, Devapimpri
                Tq. Georai, Dist. Beed.
                                                .. Respondents

Shri Thombre C.V., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Smt. Chate A.D., Advocate for Respondent Nos. 3 & 4.


                               WITH
                   WRIT PETITION NO. 13970 OF 2018

        Chandrakant Rambhau Pawar,
        Occu : Assistant Teacher
        Jaibhavani Secondary and Higher
        Secondary School, Gadhi,
        Tq. Georai, Dist. Beed.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Principal Secretary,
                School Education and Sports Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.



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        3.      Headmaster,
                Jaibhavani Secondary and Higher
                Secondary School, Gadhi,
                Tq. Georai, Dist. Beed.
                                                     ..   Respondents

Shri Deshmukh S.V., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri Deshmukh R.A. Advocate for Respondent No. 3.

                               WITH
                   WRIT PETITION NO. 14005 OF 2018

        Sanjeev Sadurao Wawle,
        Age : 33 years, Occu : Service as
        Assistant Teacher,
        R/o. Sarvodya nagar, Selu,
        Tq. Selu, Dist. Parbhani.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Jalna.

        3.      Jagdamba Shikshan Prasarak Mandal,
                Naik nagar, Mantha,
                Tq. Mantha, Dist. Jalna.
                Through its Secretary.

        4.      Renuka Vidyamandir Mantha,
                Tq. Mantha, Dist. Jalna
                Through its Headmaster.
                                                     ..   Respondents

Shri Tele A.B., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri Manale S.S., Advocate for Respondent Nos. 3 & 4.


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                              WITH
                   WRIT PETITION NO. 14011 OF 2018

        Sandhya Bhanudas Gude,
        Age : 33 years, Occu : Service
        As an Assistant,
        R/o. Pangaon, Tq. Renapur,
        Dist. Latur.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Secretary,
                School Education and Sports Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Latur,
                Dist. Latur.

        3.      Jai Bhawani Shikshan Sanstha,
                Pangaon, Tq. Renapur, Dist. Latur,
                Through its Secretary.

        4.      Tirupati Vidyalaya, Pangaon,
                Tq. Renapur, Dist. Latur
                Through its Headmaster.
                                                     ..   Respondents

Shri Gunale V.D., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Smt. Sabnis A. N., Advocate for Respondent Nos. 3 & 4.

                               WITH
                   WRIT PETITION NO. 14277 OF 2018

        Sunanda Babanrao Barde,
        Age : 33 years, Occu : Service
        as Assistant Teacher,
        Jawahar Vidyamandir, Nirgudi,
        Tq, Patoda, Dist. Beed.


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                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Principal Secretary,
                School Education Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.

        3.      Bhagwan Vidya Prasarak Mandal,
                Beed, Tq. & Dist. Beed,
                Through its Secretary.

        4.      Jawahar Vidya Mandir, Nirgudi,
                Tq. Patoda, Dist. Beed,
                Through its Headmaster.
                                                     ..   Respondents

Shri Thombre S.S., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                               WITH
                   WRIT PETITION NO. 14289 OF 2018

        Talekar Baliram Sitaram
        Age : 35 years, Occu : Assistant Teacher,
        Jaibhavani Secondary and Higher
        Secondary School, Gadhi, Tq. Georai,
        Dist. Beed.
                                                     ..   Petitioner
                Versus

        1.      The State of Maharashtra
                Through its Principal Secretary,
                School Education and Sports Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.



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       3.      Headmaster,
               Jai Bhavani Secondary and Higher
               Secondary School, Gadhi,
               Tq. Georai, Dist. Beed.
                                                       ..   Respondents

Shri Deshmukh S.V., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.
Shri Deshmukh R.A., Advocate for Respondent No. 3.

                              WITH
                   WRIT PETITION NO. 1072 OF 2019

       1.      Gadge Govind Venkatrao,
               Age : 43 years, Occu : Service
               R/o. At Post Halsi Tugaon
               Tq. Nilanga, Dist. Latur.

       2.      Jawale Madhav Venkatrao
               Age : 33 years, Occu : Service
               R/o. At Post Ambegaon
               Tq. Nilanga, Dist. Latur.

       3.      Sayyed Mujubmiya Chandsaheb
               Age : 34 years, Occu : Service,
               R/o. At Post Mugaon,
               Tq. Nilanga, Dist. Latur.

       4.      Smt. Shelke Preeti Ramdas
               Age : 30 years, Occu : Service,
               R/o. Vidyanagar Nilanaga
               Tq. Nilanga, Dist. Latur.

       5.      Saware Yogeshwar Ramarao
               Age : 32 years, Occu : Service,
               R/o. At Post Jevari
               Tq. Nilanga, Dist. Latur.
                                                       ..   Petitioners
               Versus

       1.      The State of Maharashtra
               Through Secretary,


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                School Education and Sports Department,
                Mantralaya, Mumbai - 400 032

        2.      Deputy Director of Education,
                Latur Division,
                Latur.

        3.      The Education Officer (Secondary),
                Zilla Parishad, Latur.

        4.      Maharashtra Shikshan Samiti,
                Nilanga Tq. Nilanga, Dist. Latur
                Through its Secretary.

        5.      Maharashtra Vidyalaya,
                Nilanga, Tq. Nilanga
                Dist. Latur
                Through its Head Master

        6.      Maharashtra Vidyalaya,
                Jevari, Tq. Nilanga
                Dist. Latur.
                Through its Head Master.

        7.      Maharashtra Vidyalaya,
                Shedol, Tq. Nilanga
                Dist. Latur.
                Through its Head Master
                                                      ..   Respondents

Shri Patil D.J., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                               WITH
                    WRIT PETITION NO. 1705 OF 2019

        Sudhir Annasaheb Gade
        Age : 44 years, Occu : Assistant Teacher,
        Secondary and Higher Secondary
        School, Rampuri, Tq. Georai,
        Dist. Beed.
                                                      ..   Petitioner


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                Versus

        1.      The State of Maharashtra
                Through its Principal Secretary,
                School Education and Sports Department,
                Mantralaya, Mumbai - 400 032

        2.      The Education Officer (Secondary),
                Zilla Parishad, Beed.

        3.      Headmaster,
                Secondary and Higher
                Secondary School, run by
                Jaibhavani Shikshan Prasarak Mandal,
                Rampuri, Tq. Georai, Dist. Beed.
                                                 .. Respondents

Shri Deshmukh S.V., Advocate for the Petitioner.
Shri A.R. Kale, A.G.P. for Respondent Nos. 1 & 2.

                                CORAM : S. V. GANGAPURWALA &
                                        A. M. DHAVALE, JJ.

Closed for Judgment on :                    03.05.2019.

Judgment Pronounced on :                    04.07.2019.

JUDGMENT (Per S. V. Gangapurwala, J.) :

-

1. Rule. Rule made returnable forthwith. With the consent of parties, taken up for final hearing

2. All these writ petitions are based on similar set of facts and involve common question of law. To avoid rigmarole they are decided by common judgment.

3. The petitioners in all these petitions are appointed as assistant teachers on unaided posts. They are transferred to grant-

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in-aid posts. The proposal seeking approval to their transfer to the aided posts are rejected. Aggrieved thereby, the present petitions.

4. All the learned counsel for the petitioners viz. Mr. Panpatte, Ms. Mahajan, Mr. N. L. Choudhari, Mr. Nagargoje, Mr. Mane, Mr. Shedge, Deshmukh, Mr. Thombre, Mr. Bodkhe, Mr. Wakade, Mr. Kolhare, Mr. Tanwade, Mr. Gaikwad, Mr. N. K. Choudhari, Mr. D. J. Choudhary, Mr. Dambe, Mr. N. L. Jadhav, Mr. Ghatge, Mr. Gunale, Mr. Bali, Mr. Bhavthankar, Mr. Sangeet, Mr. Choukidar, Mr. Shelke, Mr. S. V. Deshmukh, Mr. Gorde, Mr. S. N. Suryawanshi, Mr. Madan, Mr. C. K. Shinde, Mr. Salgare, Mr. Tele, D. J. Patil, canvassed the submissions on behalf of petitioners.

5. The arguments of learned counsel for petitioners can be summarized as under:

(i) The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 is uniformly applicable to the teachers working on aided and unaided posts. The service conditions to the teachers serving on unaided and aided posts are same. Rule 41 of the MEPS Act permits the management to transfer an employee from one school to another school run by the same management. The petitioners are appointed by following due procedure of law on the unaided posts. Their appointments are approved by the Education Officer after satisfying himself of the entire procedure being properly followed. Their appointments are as per the roster. The petitioners are senior persons working on ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (108) wp-1493-2018 & Ors.

unaided posts. The circular dated 28.06.2016 is not in consonance with the Rules. The said circular also cannot have retrospective effect. They are transferred by the management either by passing Resolution or issuing transfer orders. The transfer of petitioners from unaided to aided division is not fresh appointment. The learned counsel submits that by catena of judgment it has been held that the management has right to transfer the assistant teachers from unaided to aided division and the said views are consistent views of various Division Benches of this Court. The learned counsel for the petitioners relied on the following judgments:

1. Ms. Sandhya Laxman Ghosalkar Vs. The State of Maharashtra and Ors. dated 12.09.2012 in Writ Petition No.5258 of 2012.
2. Dattu s/o Bhima Thorad Vs. The State of Maharashtra & Ors. dated 11.10.2012 in Writ Petition No.2960 of 2012.
3. Mrs. Rajabai Baba Shinde Vs. The State of Maharashtra & Ors. dated 18.04.2015 in Writ Petition No.3979 of 2015 with connected writ petition.
4. Chandrakali Pandurang Dhongde Vs. The Secretary, Department of School Education, Mantralaya, Mumbai & Ors.

dated 30.11.2011 in Writ Petition No.7230 of 2011.

5. Shekhar P. Deshmukh Vs. Deputy Director Education and Ors. dated 03.07.2018 in Writ Petition No.1166 of 2018.

6. Sudhir Dnyandeo Gadakh Vs. The State of Maharashtra & Ors. dated 09.10.2014 in Writ Petition No.5978 of 2014 with connected writ petitions.

7. Rajashri Shahu Shikshan Sanstha Sillod through its Secretary and Ors. Vs. The State of Maharashtra & Anr. Dated ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (109) wp-1493-2018 & Ors.

09.11.2017 in Writ Petition No.11719 of 2016.

8. Rajay s/o Divly Tadvi Vs. The State of Maharashtra & Ors. dated 30.11.2017 in Writ Petition No.10618 of 2016 with connected writ petition.

9. Shri. Ganesh s/o Raghu Jadhav Vs. The State of Maharashtra & Ors. dated 15.04.2015 in Writ Petition No.1648 of 2015.

10. Pramod s/o. Prabhakar Pokale Vs. The State of Maharashtra & Ors. dated 14.01.2019 in Writ Petition No.6114 of 2018.

11. Dattatraya s/o Raosaheb Gunjal & Ors. Vs. The State of Maharashtra & Ors. dated 02.11.2012 in Writ Petition No.5651 of 2012.

6. The learned counsel submits that recently the Division Bench of this Court at its Principal Seat at Bombay (Coram: Shri. B. R. Gavai and Shri. Sandeep K. Shinde, JJ.) considering various judgments has held that the circular dated 28.06.2016 can hardly be said to be Government instructions and it has no statutory force in law.

7. Mrs. Gondalekar, learned A.G.P. submits that by and large these petitioners are appointed in schools which are on no grant-in-aid basis as assistant teachers. After putting in service for few years, they are transferred to another school of same management receiving grant-in-aid. The approvals to these teachers are granted by Education Officers on no grant-in-aid basis.

8. The proposals seeking approval to their transfer from unaided to aided posts are rejected by the Education Officer, as the ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (110) wp-1493-2018 & Ors.

required permission is not obtained from the State for filling in the aided posts. Section 5 of the MEPS Act is not adhered to. It is further submitted by the learned A.G.P. that there would be heavy burden on the State exchequer. The Shikshan Sevak scheme is made applicable to only aided schools from the year 2000 as per Government Resolution dated 13.10.2000 and further modified by the Government Resolution dated 17.02.2004 and 10.06.2005, wherein they are only paid honorarium for first three years. By such transfers, there is a possibility of flouting reservation policy. The petitioners have not placed on record the advertisement at the time of appointment of assistant teachers / petitioners on no grant- in-aid school. These petitioner have not placed on record any document such as appointment order, professional qualification certificate and seniority list to show that the proper procedure has been followed. The surplus assistant teachers are available throughout the State of Maharashtra. In view of the proviso to Section 5, the petitioners could not have been directly transferred to aided posts. The efforts will have to be made to absorb surplus assistant teachers. The roster is also not verified by the B.C. cell while making transfers. Section 5 of the MEPS Act creates obligation upon the management of the private schools. The Government Resolution dated 06.02.2012 provides procedure for grant of individual approval, promotions and consequential benefits. The said procedure is required to be complied with and followed.

9. The learned A.G.P. submits that the impugned circular dated 28.06.2016 is issued to streamline filling in the vacant aided ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (111) wp-1493-2018 & Ors.

posts. The said circular dated 28.06.2016 provides the manner of filling in the aided posts and governs transfer of persons from aided to unaided division. The said circular is in consonance with Section 5 of the MEPS Act. The said circular prescribed for following the seniority, so also the management is required to confirm about the nonavailability of the surplus candidates and if the surplus candidates are available, then approvals shall not be granted to the teachers transfer from unaided to aided division.

10. The learned A.G.P. to substantiate her contentions relies on the following judgments:

1. Priyadarshini Education Trust & Ors. Vs. Ratis (Rafia) Bano d/o Abdul Rasheed & Ors. dated 16.08.2007 in Letters Patent Appeal No.166 of 2004.
2. Sau. Kalpana w/o Jayant Kolarkar Vs. The State of Maharashtra & Ors. dated 21.09.2010 in Writ Petition No.1241 of 2010.
3. Ms. Sandhya Laxman Ghosalkar Vs. The State of Maharashtra and Ors. dated 12.09.2012 in Writ Petition No.5258 of 2012.
4. Chandrakali Pandurang Dhongde Vs. The Secretary, Department of School Education, Mantralaya, Mumbai & Ors.

dated 30.11.2011 in Writ Petition No.7230 of 2011.

5. Dattatraya s/o Raosaheb Gunjal & Ors. Vs. The State of Maharashtra & Ors. dated 02.11.2012 in Writ Petition No.5615 of 2012.

6. Sheetal d/o Shivkant Chavan Vs. State of Maharashtra & Ors. dated 23.03.2018 in P.I.L. No.20 of 2018.

7. Rajeshree Hanumantrao Rokade Vs. State of Maharashtra & ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (112) wp-1493-2018 & Ors.

Ors. dated 30.01.2018 in Writ Petition No.7963 of 2016.

8. Tanaji Madhukar Barbade Vs. State of Maharashtra & Ors. dated 26.10.2010 in Writ Petition No.1688 of 2010.

9. Vasant Shikshan Prasarak Mandal through its President & Ors. Vs. The State of Maharashtra & Ors. dated 31.08.2016 in Writ Petition No.9076 of 2016.

10. Maharashtra Seva Sangh, Solapur & Anr. Vs. Shaikh Jamalchand & Anr. Dated 21.03.2009 in Writ Petition No.5556 of 1999.

11. State of Gujarat Vs. Akhilesh C. Bhargav & Ors. reported in AIR 1987 Supreme Court 2135.

12. Ramesh Prasad Singh Vs. State of Bihar & Ors. reported in AIR 1978 Supreme Court 327.

13. Bajaj Hindustan Limited Vs. Sir Shadi Lal Enterprises Limited reported in (2011) 1 Supreme Court Cases 640.

11. We have considered the submissions canvassed by the learned counsel for the respective parties.

12. The petitioners have assailed the circular dated 28.06.2016 restricting the rights of the management to transfer assistant teachers from unaided posts to aided posts.

13. It appears that, all these petitioners are appointed on unaided posts. Their services are approved as assistant teachers on unaided posts by Education Officer. It would be presumed that, the Education Officer at the time of granting approvals to the appointment of the petitioners has considered that the institution ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (113) wp-1493-2018 & Ors.

has followed proper procedure while appointing these candidates, so also these petitioners possess required educational qualification and that they are appointed on substantive vacant posts.

14. The MEPS Act applies uniformly and equally to the assistant teachers working on aided posts, so also unaided posts. No distinction is made in service conditions of the assistant teachers working on aided and unaided posts. Section 13 of the MEPS Act gives authority to the State Government to frame the Rules. Pursuant thereto, the State Government has framed Rules viz. the Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981. Rule 41 of the said Rules reads thus:

"41. Transfers. - (1) Subject to the provisions of this rule the Management conducting more than one school shall not transfer any of its employees from one school to another except on administrative grounds, promotion or at the request of the employee concerned, if it is administratively convenient to do so. (2) Save in exceptional cases, and unless reasons are recorded in writing by the Management, such transfers shall not be effected in the middle of the term.
(3) The Management shall see that the transfers do not adversely affect the pay or pay scale of the employees concerned and that such transfer do not result into loss in the pensionary benefits as admissible to them.
(4) The expenditure on Travelling allowance and Daily allowance, if any, at the rates applicable to the Government employees of the comparable status, shall be borne by the Management. If the transfer is at the request of the employee, this expenditure shall be borne by the employee concerned:
Provided that the transfer involves change of headquarters, the joining time to be allowed to an employee shall be limited to six days (excluding Sunday) and actual days of journey. Subject to this limit, the period of joining time shall be treated as "duty" for all ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (114) wp-1493-2018 & Ors.

purposes :

Provided that, an employee shall not be entitled to joining time, if transfer is effected during the vacation.
(5) Where a Management runs a secondary school or secondary schools and a Junior College of Education-
(a) Teachers in a Junior College of Education shall not be transferred to a secondary school against their will Such transfers may, however, be made if they are at employees own requests, subject to availability of vacancies in secondary schools. In the event of such a transfer, the pay drawn by the teacher in the Junior College of Education shall not be protected. He shall be deemed to be working in a secondary school during the period he worked in the Junior College of Education, and his pay shall be accordingly refixed on his joining the secondary school.
(b) Teachers in secondary school shall not be transferred to a Junior College of Education against their will. Such transfers may, however, be made if they are at the employees' own requests, subject to the following conditions, namely :
(i) Vacancies should be available in the Junior College of Education;
(ii) The concerned employee shall retain the same place in the common seniority list; and
(iii) Their pay in the Junior College of Education shall be fixed at the same stage of pay as their existing pay or at the minimum of the scale of pay in the Junior College of Education, whichever is higher."

15. Rule 41 gives powers to the management of the institution to effectuate transfers for the better administration of the school and also considering the administrative exigency for convenience of the better administration of the school. The impugned circular dated 28.06.2016 lays down certain conditions for the transfer of assistant teachers from unaided to aided posts. Some of the salient features of the said circular is that the ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (115) wp-1493-2018 & Ors.

management shall confirm that there are no surplus teachers are available for filling in the posts becoming vacant on aided basis. For the said purpose, the circular makes reference to Section 5(1) of the MEPS Act and that if the surplus teachers are available, the approval should not be given to the teachers transferred from unaided to aided posts. The senior most teacher on unaided post shall be entitled for transfer to aided post and that the said assistant teacher who was working on unaided post, his appointment is required to be approved. The further embargo is that the assistant teachers should have worked atleast five years on unaided post and if he has worked for less than five years, then an option should be taken from him that he would work for three years as Shikshan Sevak on honorarium basis if transferred to grant-in-aid post and if the assistant teacher to be transferred has worked for five years or more on an unaided post, then the teacher who has completed five years on unaided posts and upon transfer to the aided post will be entitled for 20% grant from the Government and 80% will have to be borne by the institution. For the second year he would be entitled for 40% Government grant and 60% will be borne by the institution. For the third year 60% grant would be given by the Government and 40% will be borne by the institution. After four years of transfer, 80% will be borne by the Government and 20% by the institution and after five years of the transfer of the teacher who had already worked for five years on unaided post, he will receive 100% grant from the Government.

16. The circular is issued by the Secretary, School Education and Sports Department. The orders in some of the matters are referred to therein. The reference is made to the some ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (116) wp-1493-2018 & Ors.

of the writ petitions.

17. The question would be whether by way of an executive instructions, the powers of the management under Rule 41 of MEPS Act for transfer of an employee can be circumscribed, curtailed and eroded. Rule 41 is framed under the Rule making power of the Government as provided under Section 13 of the MEPS Rules. The MEPS Rule is piece of subordinate legislation. It is trite that, executive instructions cannot override the statutory Rules. Precisely, this has been held by the Division Bench of this Court at Principal Seat at Bombay in Writ Petition No.5313 of 2017 with connected writ petitions decided on 25.04.2019. The Division Bench in the said judgment held that:

"The circular dated 28.06.2016 can hardly be said to be Government instructions. It has no statutory force in law. Rule 41 of the MEPS Act which is the subordinate legislation, the administrative decisions which run contrary to them cannot be held to be valid in law. We find that, since Clauses 1 and 2 of the said circular, run contrary to the provisions of the subordinate legislation as found in Rule 41, the same would not be valid in law."

While delivering the said judgment, the Division Bench considered the earlier judgments of this Court. Sub-clauses 1 and 2 of Clause 3 of the circular has already been held to be not valid in law by the Division Bench. There is no reason for us to take different view. The impugned circular as it affects the rights of the management to transfer, as such, same is improper and does not have any enforceable status.

18. The proposal while considering for approval certainly will have to satisfy the test of roster being adhered to, seniority ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (117) wp-1493-2018 & Ors.

been followed. We had asked the learned A.G.P. that if the management runs more than one school, one which is on grant-in- aid and other non grant-in-aid, then how the seniority list and roster is maintained. The learned A.G.P. on instructions submitted that, if a management runs two or more schools and even if one is on no grant-in-aid, still common seniority list is required to be maintained, so also the common roster is maintained for both the schools.

19. In such a scenario, when common seniority list is maintained and common roster is maintained for two or more schools run under the same management, then question of imbalance of reservation may not arise.

20. One anomalous situation that requires to be considered is that if a person is appointed on grant-in-aid post for three years, he is required to work as Shikshan Sevak on honorarium basis, whereas, on an unaided post a person is directly appointed as assistant teacher. For example, if a person has worked as assistant teacher for one year on unaided post and is transferred on grant-in-aid post, he would claim that he was working as assistant teacher and should be considered as assistant teacher that would not be in tune with the scheme of Shikshan Sevak as framed by the Government under the Government Resolutions.

21. If the assistant teacher on unaided post has worked for less than three years and is transferred to aided post, he will have to work as Shikshan Sevak till he completes three years of service from the date of his initial appointment on an unaided post. That would be in conformity with the scheme of Shikshan Sevak framed ::: Uploaded on - 05/07/2019 ::: Downloaded on - 06/07/2019 03:06:16 ::: (118) wp-1493-2018 & Ors.

by the State.

22. In light of the above, we quashed and set aside the orders rejecting the approvals of petitioners.

23. Upon confirming about the adherence to the seniority list that is those who are transferred to aided post are senior most amongst those working on unaided post and that the roster is maintained, so also their appointments are approved on unaided post, the Education Officer shall grant approvals to their appointments. If the assistant teachers who have been transferred from unaided to aided posts had not completed three years while working on unaided post, then they will be granted approvals as Shikshan Sevaks for a period they would complete three years from the date of their initial appointments and thereafter as assistant teachers. Of course, upon satisfying about the seniority and roster. However, the Education Officer shall not reject the proposal on the ground of circular dated 28.06.2016 and that there is availability of surplus teachers. The Education Officer will have to consider that services of these petitioners are approved on unaided posts.

24. Rule made absolute in above terms. No costs.

  (A. M. DHAVALE)                       (S. V. GANGAPURWALA)
      JUDGE                                      JUDGE



Devendra/July-19




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