Section 10(1)(c) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

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State of Punjab - Subsection

Section 10(1)(c) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

(c)any period of officiating appointment to the Service shall be reckoned as period spent on probation, but no person who has so officiated shall, on the completion of the prescribed period of probation, be entitled to be confirmed unless he is appointed against a Permanent vacancy; and

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State of Punjab - Subsection

Section 10(1)(c) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989