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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Goa - Subsection

Section 51(1)(d) in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

(d)any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, forfeiture or punishment as aforesaid; and any such investigation, legal proceeding or remedy may be instituted, continued or enforced, and any such penalty, forfeiture or punishment may be imposed as if this Act had not been passed: