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Bombay High Court

The State Of Maharashtra And Anr vs Baliram Lakula Kamble (Dead) Thr Lrs ... on 8 January, 2020

Author: K.K. Sonawane

Bench: K.K. Sonawane

                                          1                                 906 sr.no.


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                906 CIVIL APPLICATION NO.14623 OF 2018
      IN FAST/33359/2018 WITH CA/14624/2018 IN FAST/33359/2018

                 THE STATE OF MAHARASHTRA AND ANR
                                 VERSUS
       BALIRAM LAKULA KAMBLE (DEAD) THR LRS LAXIMIBAI AND ORS
                                   ...
              Advocate for Applicants : Mr. R.B. Bagul, AGP
                  Adv. for Respondents: Mr. V.V. Ingle.


                                         ...

                                      CORAM : K.K. SONAWANE, J.

                                      DATED : 08 th JANUARY, 2020.

 ORDER :

-

The learned counsel Shri Ingle appearing for respondents fairly conceded that rest of the respondents are members of one and the same family. Respondent No.1 is reported to be dead. However, notice of respondent No.3 has returned un-served for lack of detail address. Learned counsel Shri Ingle shown inclination to furnish the LRs of Laxmibai and cause appearance on behalf of respondent No.3 on next date.

On his request, stand over to 5th February, 2020.

[ K. K. SONAWANE ] JUDGE GRT/-

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