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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Himachal Pradesh - Subsection

Section 34(2)(d) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(d)the form of the statement under sub-section (1) of section 13, the particulars to be contained in such statement, the manner in which registration is to be made under sub-section (2) of that section, the form of registration certificate, the form for notifying a change under sub-section (4) of that section and the fees payable for such registration and renewal thereof;